High Courts20 Jul 2023Disposed Of
Shri Bhupender Kumar Vs Genesis Wellness Clinic Private Limited
Delhi High Court · (2023) 07 DEL CK 4503
Companies (Court) Rules, 1959-Rule 9, 130Companies Act, 1956-Section 454, 456
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Delhi High Court judgments
1,36,357 judgments · page 1,754 of 6,818
High Courts20 Jul 2023Disposed Of
Standard Chartered Grindlays Bank Ltd. Vs Assistant Commissioner Of Income Tax International Taxation Circle-3(1) (2) & Ors.
Delhi High Court · (2023) 07 DEL CK 4516
Income Tax Act, 1961-Section 36(1)(vii), 36(1)(viia), sub-clauses (a) and (b) of Section 36(1)(viia), 36(2), 36(2)(v), 35DDA, 143(3), 260A
High Courts20 Jul 2023Disposed Of
GI Staffing Services Private Limited Vs Assessment Unit, National Faceless Assessmnet Centre, Delhi National E-Assessmnet, New Delhi - Earlier Known As National E-Assessmnet Centre, Delhi
Delhi High Court · (2023) 07 DEL CK 4521
Income Tax Act, 1961-Section 156, 143(3), 144B, 270A
High Courts20 Jul 2023
DLF Homes Panchkula Pvt Ltd Vs Additional Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 07 DEL CK 4525
Income Tax Act, 1961-Section 271C, 156, 201/201(1A)
High Courts20 Jul 2023
The Chairman And Managing Director, Mahanagar Telephone Nigam Limited & Anr. Vs Sh. Subhash Chander
Delhi High Court · (2023) 07 DEL CK 4548
CCS Pensions Rules, 1972-Rule 71 to 73Constitution of India-Article 14
High Courts20 Jul 2023Disposed Of
Vandana Paul Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4562
High Courts20 Jul 2023Dismissed
Naresh Sharma Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4580
Constitution of India-Article 14, 19, 21, 226Code of Criminal Procedure, 1973-Section 482Right to Information Act, 2005
High Courts20 Jul 2023Allowed
Pankaj Mehndiratta Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4634
Customs Brokers Licensing Regulations – 2013-Regulation 6
High Courts20 Jul 2023Dismissed
Anil Dutt Sharma Vs Govt. Of NCT Of Delhi Through Lt. Governer
Delhi High Court · (2023) 07 DEL CK 4635
Constitution of India-Article 228Prevention of Corruption Act-Sections 7, 8, 13Indian Penal Code-Sections 384, 419, 120B
High Courts20 Jul 2023Dismissed
Humanity Life Extension LLC Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4654
Patents Act, 1970-Section 159Patents Rules, 2003-Rule 138, 20, 20(4)(i), 23, 21, 24B, 24C, 55, 80, 130Patents (Amendment) Act No. 38 of 2002
High Courts20 Jul 2023Dismissed
Gannon Dunkerley And Company Ltd Vs Doosan Power Systems India Pvt Ltd & Anr
Delhi High Court · (2023) 07 DEL CK 4657
Arbitration and Conciliation Act, 1996-Section 9
High Courts20 Jul 2023Disposed Of
Experion Developers Pvt Ltd Vs Dy. Commissioner Of Income Tax
Delhi High Court · (2023) 07 DEL CK 0204
Income Tax Act, 1961 — Section 156, 194I, 201(1), 201(1A)
High Courts20 Jul 2023Disposed Of
B R Arora And Associates Pvt. Ltd. . Vs DCIT, Circle - 4(2), Delhi
Delhi High Court · (2023) 07 DEL CK 0203
High Courts20 Jul 2023Disposed Of
DLF Homes Panchkula Pvt Ltd Vs Additional Commissioner Of Income Tax & Anr
Delhi High Court · (2023) 07 DEL CK 0202
Income Tax Act, 1961 — Section 156, 201, 201A, 271C
High Courts20 Jul 2023Disposed Of
GI Staffing Services Private Limited Vs Assessment Unit, National Faceless Assessmnet Centre, Delhi National E-Assessmnet, New Delhi - Earlier Known As National E-Assessmnet Centre, Delhi
Delhi High Court · (2023) 07 DEL CK 0201
Income Tax Act, 1961 — Section 143(3), 144B, 156, 270A
High Courts20 Jul 2023Dismissed
Naresh Sharma Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 0162
Constitution of India, 1950 — Article 14, 19, 21, 226Indian Penal Code, 1860 — Section 124A, 166, 167, 209, 217, 370, 378, 379, 405Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Jul 2023Dismissed
Santosh Devi Vs Guru Teg Bahadur Hospital Shahdara Delhi
Delhi High Court · (2023) 07 DEL CK 0161
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 76, 77, 78Industrial Disputes Act, 1947 — Section 2(oo), 2(ra), 2A, 10, 10(1)(c), 12(5), 25B, 25D, 25F, 25G, 25H
High Courts20 Jul 2023Allowed
Ramky Infrastructure Limited Vs Commissioner Of Trade & Taxes
Delhi High Court · (2023) 07 DEL CK 0160
Delhi Value Added Tax Rules, 2005 — Section 34, 34(1), 34(2), 34(4), 57 Delhi Value added Tax Act, 2004 — Section 25, 31, 32, 33, 35, 35(2), 38, 38(1), 38(2), 38(3), 38(3)(a), 38(3)(b), 38(4), 37, 38(5), 38, 38(2), 38(6), 42, 42(1), 42(1)(a) , 57, 58, 59, 74, 74B, 74B(5), 76, 81Contempt of Courts Act, 1971 — Section 2(b), 11
High Courts20 Jul 2023Dismissed
Bhagwan Singh Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0159
High Courts20 Jul 2023Disposed Of
Vandana Paul Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 0158