High Courts20 Jul 2023Dismissed
Stanvac Chemicals India Ltd Vs Sachin Pandey
Delhi High Court · (2023) 07 DEL CK 0154
Code Of Civil Procedure, 1908 — Order 39 Rule 2A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,755 of 6,818
High Courts20 Jul 2023Disposed Of
Ravi Attkan Vs State Nct Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 0148
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 506, 509
High Courts20 Jul 2023Dismissed
Humanity Life Extension Llc Vs Union Of India And Anr
Delhi High Court · (2023) 07 DEL CK 0147
Patents Rules, 2003 — Rule 20, 23, 20(4)(i), 138Patents Act, 1970 — Section 159
High Courts20 Jul 2023Disposed Of
Rajiv Boolchand Jain Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0132
High Courts20 Jul 2023Disposed Of
Akshaya Kumar Parida Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 0131
High Courts19 Jul 2023Disposed Of
Suman Chadha Vs Serious Fraud Investigation Office
Delhi High Court · (2023) 07 DEL CK 4692
Code of Criminal Procedure, 1973-Section 167, 167(2), 170, 173, 309, 309(2), 436, 436A, 437, 439, 440Companies Act, 2013-Section 2(60), 212(6), 212(6)(ii), 212(8), 212(15), 447Prevention of Money Laundering Act, 2002-Section 45
High Courts19 Jul 2023Dismissed
Pradeep @ Prince Vs State (Govt.NCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4044
Code of Criminal Procedure, 1973-Section 439, 173(2)Indian Penal Code, 1860-Section 302, 120-B, 201, 34
High Courts19 Jul 2023Disposed Of
Sandeep Dahiya @ Baaja Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4046
Cr.P.C.-Section 439IPC-Sections 364A, 395, 397, 34Arms Act, 1959-Sections 25, 54, 59
High Courts19 Jul 2023Disposed Of
Ashraf Vs State
Delhi High Court · (2023) 07 DEL CK 4059
Criminal Procedure Code, 1973-Section 397, 401IPC-Section 395, 365, 120B, 412, 34, 392, 411, 149
High Courts19 Jul 2023Dismissed
P Kanagasabhavathy Vs Indian Renewable Energy Development Agency Limited & Ors.
Delhi High Court · (2023) 07 DEL CK 4102
Recovery of Debts due to Banks and Financial Institutions Act, 1993-Section 19Income Tax Act, 1961-Rule 60, 61 of the Second Schedule
High Courts19 Jul 2023Disposed Of
Chegg India Pvt Limited Vs Commissioner Of Central Goods And Services Tax Delhi East & Anr.
Delhi High Court · (2023) 07 DEL CK 4105
Integrated Goods & Services Tax Act, 2017-Section 16Central Goods and Service Tax Act, 2017-Section 107, 17(5)(b), 16Central Goods and Services Rules, 2017-Rule 92(3)
High Courts19 Jul 2023
Amitabh Vs Staff Selection Commission & Ors.
Delhi High Court · (2023) 07 DEL CK 4169
High Courts19 Jul 2023Disposed Of
Union Of India Vs M/s Batra Brothers
Delhi High Court · (2023) 07 DEL CK 4163
Constitution of India-Article 226, 227, 141, 142Public Premises Act, 1971-Section 4, 7, 9
High Courts19 Jul 2023Dismissed
Omaxe Ltd. Vs Joginder Singh Nijjar & Anr.
Delhi High Court · (2023) 07 DEL CK 4203
Arbitration and Conciliation Act, 1996-Section 5, 7(5), 11, 18, 28(3), 29A(3), 31(3), 31(7), 31(7)(b), 31(8), 34, 34(1), 34(2), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2-A), 34(3), 34(5), 37, 48, 48(3), 48(4), 75, 81Companies Act, 1956Companies Act, 2013
High Courts19 Jul 2023Dismissed
Omaxe Ltd. Vs Jaswinder Singh & Anr.
Delhi High Court · (2023) 07 DEL CK 4206
Arbitration and Conciliation Act, 1996-Section 5, 7(5), 11, 18, 28(3), 29A(3), 31(3), 31(7), 31(7)(b), 31(8), 31A, 34, 34(1), 34(2), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2-A), 34(3), 34(5), 37, 48, 48(3), 48(4), 75, 81Companies Act, 1956Companies Act, 2013
High Courts19 Jul 2023Dismissed
Rajendra Kumar Sharma Vs University Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4210
Code of Civil Procedure, 1908-Section 151Constitution of India-Article 226, 32, 14, 16
High Courts19 Jul 2023Dismissed
Omaxe Ltd. Vs Balvinder Kaur Nijjar & Anr.
Delhi High Court · (2023) 07 DEL CK 4211
Arbitration and Conciliation Act, 1996-Section 5, 7(5), 11, 18, 28(3), 29A(3), 31(3), 31(7), 31(7)(b), 31(8), 31A, 34, 34(1), 34(2), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2-A), 34(3), 34(5), 37, 48, 48(3), 48(4), 75, 81Companies Act, 1956Companies Act, 2013
High Courts19 Jul 2023Dismissed
Omaxe Ltd. Vs Joginder Singh Nijjar & Anr.
Delhi High Court · (2023) 07 DEL CK 4189
Arbitration and Conciliation Act, 1996-Section 5, 7(5), 11, 18, 28(3), 29A(3), 31(3), 31(7)(b), 31(8), 31A, 34, 34(1), 34(2), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2-A), 34(3), 34(5), 37, 48, 48(3), 48(4), 75, 81Companies Act, 1956Companies Act, 2013
High Courts19 Jul 2023Dismissed
Anchit Mathur Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4212
Constitution of India-Article 226, 14, 311(2)
High Courts19 Jul 2023Dismissed
Paminder Gujral & Ors. Vs Kiranjit Gujral & Ors.
Delhi High Court · (2023) 07 DEL CK 4213
Code of Civil Procedure, 1908-Section 151, 10, Order 9 Rule 8, 9 Rule 9Succession Act