High Courts01 Aug 2023Dismissed
Harinder Dhingra Vs Indian Overseas Bank & Ors.
Delhi High Court · (2023) 08 DEL CK 1093
Recovery of Debts and Bankruptcy Act, 1993-Section 19(18), 19(25), 22
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,732 of 6,818
High Courts01 Aug 2023Partly Allowed
Pr. Commissioner Of Income Tax-6, New Delhi Vs Minda Stoneridge Instruments Ltd.
Delhi High Court · (2023) 08 DEL CK 1136
Income Tax Act, 1961-Section 35, 35(2), 35(l)(iv), 143(1), 143(2), 142(1), 154, 43(1), 40(a)(i), 9(1)(vii), 9(2), 5(2), 37, 43(3), 195, 32, 5, 9Income-tax Rules, 1962-New Appendix I, Section 5
High Courts01 Aug 2023Dismissed
Harsh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1160
High Courts01 Aug 2023Dismissed
Monika Singh & Anr. Vs Sudha Prasad
Delhi High Court · (2023) 08 DEL CK 1212
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(d)Specific Relief Act, 1963-Section 6
High Courts01 Aug 2023Allowed
USV Private Limited Vs Mascot Health Series Pvt. Ltd. & Anr.
Delhi High Court · (2023) 08 DEL CK 1255
Trademarks Act, 1999-Section 11(1), 12, 21Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XIII-A Rule 3, XIII-A Rule 6(1)(A), XIIIA Rule 1(3), Section 151Commercial Courts Act, 2015
High Courts01 Aug 2023Allowed
Okaya Power Private Limited Vs Manoj Bansal Trading As Mahadev Electric Store
Delhi High Court · (2023) 08 DEL CK 1250
Trade Marks Act 1999-Section 57
High Courts01 Aug 2023Disposed Of
Sidharth Popli Vs The Registrar Of Trade Marks
Delhi High Court · (2023) 08 DEL CK 1291
Code of Civil Procedure, 1908 (CPC)-Order XI Rule 1(4)Commercial Courts Act, 2015
High Courts01 Aug 2023Disposed Of
Sh. Karan Dhingra & Anr. Vs State (N.C.T Of Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 1309
IPC-Section 498A, 406, 34PWDV act-Section 12Hindu Marriage Act, 1955-Section 23(l)(ia), 13-B
High Courts01 Aug 2023Disposed Of
Binku Sachdeva Kaur @ Gurneet Singh & Ors. Vs State & Anr.
Delhi High Court · (2023) 08 DEL CK 1307
Indian Penal Code-Section 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts01 Aug 2023Dismissed
Tripta Puri & Anr. Vs Prashant Jain
Delhi High Court · (2023) 08 DEL CK 1306
Cr.P.C.-Section 311
High Courts01 Aug 2023Disposed Of
Avdesh Vs The State Of (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 1304
Cr.P.C.-Section 439IPC-Section 354POCSO Act-Section 8
High Courts01 Aug 2023Dismissed
Sushanta Kumar Mandal Vs State Through Sho Ps Vasant Kunj North
Delhi High Court · (2023) 08 DEL CK 1303
Constitution of India-Article 226Cr.P.C.-Section 482
High Courts01 Aug 2023Disposed Of
Manmohan Singh @ Monu Vs State (NCT Of Delhi)
Delhi High Court · (2023) 08 DEL CK 1301
IPC-Sections 376(2)(G), 328, 34
High Courts01 Aug 2023Disposed Of
Sher Singh Badshami Vs The State GNCTD & Anr.
Delhi High Court · (2023) 08 DEL CK 1300
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482
High Courts01 Aug 2023Allowed
Chitrasen Vs Mohd Hrun & Ors
Delhi High Court · (2023) 08 DEL CK 1410
Motor Vehicles Act
High Courts01 Aug 2023Disposed Of
Oriental Insurance Company Limited Vs Sandeep Kumar & Ors.
Delhi High Court · (2023) 08 DEL CK 1406
Motor Vehicles Act, 1988-Section 168, Second ScheduleMotor Vehicles (Amendment) Act, 2019
High Courts01 Aug 2023Disposed Of
Reliance General Insurance Co Ltd Vs Mamta & Ors
Delhi High Court · (2023) 08 DEL CK 1440
Indian Penal Code-Sections 279, 304
High Courts01 Aug 2023Disposed Of
Mukesh Kumar Thakur Vs Bajaj Allianz General Insurance Co Ltd & Ors
Delhi High Court · (2023) 08 DEL CK 1439
High Courts01 Aug 2023Dismissed
Hanny Kumar Vs Anu Gupta & Anr.
Delhi High Court · (2023) 08 DEL CK 1478
Code of Civil Procedure, 1908-Order XII Rule 6Limitation Act, 1963-Section 27, 65, Article 65 of the Schedule, 25Transfer of Property Act, 1882-Section 53A
High Courts01 Aug 2023Dismissed
Sara Carriere Dubey Vs Ashish Dubey
Delhi High Court · (2023) 08 DEL CK 1476
Guardian and Wards Act, 1890-Section 7 & 10 read with Section 25, 12CPC-Section 151