High Courts01 Aug 2023Dismissed
Harsh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 0064
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,734 of 6,818
High Courts01 Aug 2023Dismissed
Harinder Dhingra Vs Indian Overseas Bank & Ors.
Delhi High Court · (2023) 08 DEL CK 0063
Recovery of Debts and Bankruptcy Act, 1993 — Section 19(18), 19(25), 22
High Courts01 Aug 2023Allowed
M/S. Parashnath Paper Udyog Vs M/S. Devika Packaging
Delhi High Court · (2023) 08 DEL CK 0062
Code of Civil Procedure, 1908 — Order 7 Rule 11 (d)Commercial Courts (Pre-Institution Mediation and Settlement) Rules, 2018 — Rule 3(4)Commercial Courts Act, 2018 — Section 12A
High Courts01 Aug 2023Dismissed
Jai Prakash Narayan Apex Trauma Centre Vs M/S Sparkle Assocaites
Delhi High Court · (2023) 08 DEL CK 0061
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(b)(ii), 37Evidence Act, 1872 — Section 58
High Courts01 Aug 2023Allowed
Rajeev Futela Vs Gurcharan Kumar
Delhi High Court · (2023) 08 DEL CK 0060
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts01 Aug 2023Allowed
Beena Goswami Vs State Bank Of India
Delhi High Court · (2023) 08 DEL CK 0059
Constitution of India, 1950 — Article 227
High Courts01 Aug 2023Allowed
M S Kavitra Exports Pvt Ltd Through Its Director Sh Aman Bansal Vs M S Kaaya U K Ltd Through Its Director Sh Purshottam Lal
Delhi High Court · (2023) 08 DEL CK 0058
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 14(3)Negotiable Instrument Act, 1881 — Section 137, 138
High Courts01 Aug 2023Disposed Of
Shri Ram Bhaj & Ors Vs Om Dutt
Delhi High Court · (2023) 08 DEL CK 0057
High Courts01 Aug 2023Dismissed
Sandeep Kumar Vs State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 0056
Indian Penal Code, 1860 — Section 354, 506Code Of Criminal Procedure, 1973 — Section 164, 439Protection of Children from Sexual Offences Act, 2012 — Section 10, 12
High Courts01 Aug 2023Disposed Of
Rajdhani Cold Storage Pvt. Ltd Vs Punjab And Sind Bank & Anr
Delhi High Court · (2023) 08 DEL CK 0049
Recovery of Debts and Bankruptcy Act, 1993 — Section 19, 30
High Courts01 Aug 2023Disposed Of
Binku Sachdeva Kaur @ Gurneet Singh And Ors Vs State And Anr
Delhi High Court · (2023) 08 DEL CK 0048
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 482
High Courts01 Aug 2023Dismissed
Tripta Puri Vs Prashant Jain
Delhi High Court · (2023) 08 DEL CK 0047
Code Of Criminal Procedure, 1973 — Section 311
High Courts01 Aug 2023Disposed Of
Manmohan Singh @ Monu Vs State (Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0046
Indian Penal Code, 1860 — Section 34, 328, 376(2)(g)
High Courts01 Aug 2023Dismissed
Hanny Kumar Vs Anu Gupta & Anr.
Delhi High Court · (2023) 08 DEL CK 0045
Limitation Act, 1963 — Article 65Code of Civil Procedure, 1908 — Order 12 Rule 6Limitation Act, 1963 — Section 27, 65
High Courts01 Aug 2023Dismissed
State Of Nct Of Delhi Through Deputy Commissioner Of Police Vs Vipin @ Vicky
Delhi High Court · (2023) 08 DEL CK 0044
Indian Penal Code, 1860 — Section 34, 302
High Courts01 Aug 2023Allowed
National Projects Constructions Corporation Ltd Vs M/S Interstate Construction
Delhi High Court · (2023) 08 DEL CK 0043
Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(a), 31(7)(b), 34, 37
High Courts01 Aug 2023Disposed Of
Mukesh Kumar Thakur Vs Bajaj Allianz General Insurance Co Ltd & Ors
Delhi High Court · (2023) 08 DEL CK 0042
High Courts01 Aug 2023Disposed Of
Reliance General Insurance Co Ltd Vs Mamta & Ors
Delhi High Court · (2023) 08 DEL CK 0041
Indian Penal Code, 1860 — Section 34, 279
High Courts01 Aug 2023Allowed
Chitrasen Vs Mohd Hrun & Ors (Universal Sompo General Insurance Co Ltd)
Delhi High Court · (2023) 08 DEL CK 0040
High Courts01 Aug 2023Dismissed
Shilpi Verma Vs Central Board Of Secondary Education (CBSE) & Ors.
Delhi High Court · (2023) 08 DEL CK 0039