High Courts01 Aug 2023Dismissed

Ram Niwas Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 1475

Prevention of Corruption Act, 1988-Section 7, 8 and 13Constitution of India-Article 226, 311(2)(b) [sic Article 311(2) second proviso (a)]Evidence Act, 1872
High Courts01 Aug 2023Disposed Of

State Vs Usha Devi & Anr.

Delhi High Court · (2023) 08 DEL CK 1678

Cr.P.C.-Section 378, 313IPC-Section 302, 120B, 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts01 Aug 2023Dismissed

Jyoti Kumar Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 08 DEL CK 1683

Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 22Maintenance and Welfare of Parents and Senior Citizens Rules, 2009Delhi Maintenance and Welfare of Parents and Senior Citizens (Amendment) Rules, 2016-Rule 22 (2) & (3)