High Courts02 Aug 2023Dismissed
Sh. Adesh Kumar Vs State & Ors.
Delhi High Court · (2023) 08 DEL CK 1329
Cr.P.C.-Section 397, 401
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,730 of 6,818
High Courts02 Aug 2023Dismissed
Vinod Kumar Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1326
IPC-Section 324/34, 325/34CrPC-Section 397, 482
High Courts02 Aug 2023Dismissed
Union Of India Vs M/s. Roshan Real Estate Pvt. Ltd.
Delhi High Court · (2023) 08 DEL CK 1373
Arbitration and Conciliation Act, 1996-Section 34, 34(1), 34(2), 34(3), Proviso to Section 34(3), 33
High Courts02 Aug 2023Disposed Of
M/s Rakesh Kumar And Co. Vs Delhi Development Authority
Delhi High Court · (2023) 08 DEL CK 1368
Arbitration and Conciliation Act, 1996-Sections 14, 15, 12(1), 12(5), 12, Fourth Schedule
High Courts02 Aug 2023Dismissed
Sanjay Mehta & Anr. Vs V S Yadav Dirctor (HQ) & Ors.
Delhi High Court · (2023) 08 DEL CK 1393
Land Acquisition Act, 1894-Section 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
High Courts02 Aug 2023Dismissed
Prakash Chand Sharma & Ors Vs Udai Pratap Singh & Ors
Delhi High Court · (2023) 08 DEL CK 1390
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)Land Acquisition Act, 1894-Section 48
High Courts02 Aug 2023Dismissed
Veer Bala Mehta Vs V S Yadav Dirctor (HQ) & Ors.
Delhi High Court · (2023) 08 DEL CK 1389
Land Acquisition Act, 1894-Section 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
High Courts02 Aug 2023Dismissed
Vasu Dev Pahwa & Anr. Vs V S Yadav, Director (HQ) & Ors.
Delhi High Court · (2023) 08 DEL CK 1423
Land Acquisition Act, 1894-Section 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
High Courts02 Aug 2023Dismissed
Reena Devi Vs High Court Of Delhi Through Its Registrar General
Delhi High Court · (2023) 08 DEL CK 1412
Delhi High Court Establishment (Appointment & Conditions of Service) Rules, 1972
High Courts02 Aug 2023Dismissed
Rajesh Rani Vs Hast Bahadur
Delhi High Court · (2023) 08 DEL CK 1437
Code of Civil Procedure, 1908-Order IX Rule 13Motor Vehicles Act, 1988-Section 149
High Courts02 Aug 2023Disposed Of
Gurpreet Kaur Vs Manish Chadha
Delhi High Court · (2023) 08 DEL CK 1473
Family Courts Act, 1984-Section 19
High Courts02 Aug 2023Dismissed
Raghuvinder Singh Vs Rajiv Chadha
Delhi High Court · (2023) 08 DEL CK 1510
Code of Criminal Procedure, 1973-Section 482, 311, 251, 82, 340, 313The Negotiable Instruments Act, 1881-Section 138, 145(2)Arbitration Act-Section 11
High Courts02 Aug 2023Disposed Of
Whitehat Education Technology Private Limited Vs Vinay Kumar Singh
Delhi High Court · (2023) 08 DEL CK 1505
Code of Civil Procedure, 1908-Order XIII-A Rule 3, XIII-A Rule 6(1)(a)Commercial Courts Act, 2015Delhi High Court (Original Side) Rules, 2018-Rule 1 of Chapter XA, 3
High Courts02 Aug 2023Disposed Of
Sun Parma Laboratories Ltd. Vs Mylan Laboratories Limited & Anr.
Delhi High Court · (2023) 08 DEL CK 1503
Trade Marks Act-Section 11, 18, 32 and 57CPC-Order XIII-A Rule 3, XIIIA Rule 2, Rule 4 of Order XIIIACommercial Courts Act, 2005
High Courts02 Aug 2023Dismissed
Sanjay Jain Vs Central Bureau Of Investigation
Delhi High Court · (2023) 08 DEL CK 1576
Code of Criminal Procedure, 1973-Section 482Passports Act, 1967-Section 6(2)(f), 22
High Courts02 Aug 2023Dismissed
Sanjay Jain Vs Central Bureau Of Investigation
Delhi High Court · (2023) 08 DEL CK 1562
Cr.P.C.-Section 482
High Courts02 Aug 2023Dismissed
Union Of India & Anr. Vs Indian Agro Marketing Co-Operative Ltd.
Delhi High Court · (2023) 08 DEL CK 1587
Arbitration and Conciliation Act, 1996-Section 34Indian Contract Act-Section 74
High Courts02 Aug 2023Dismissed
Ghanshyam Yadav Vs Staff Selection Commission & Anr.
Delhi High Court · (2023) 08 DEL CK 1591
Indian Penal Code-Sections 147, 332, 353, 354, 452, 149Prevention of Damage to Public Property (PDPP) Act-Section 3
High Courts02 Aug 2023Dismissed
Mujeeb Ur Rehman & Anr. Vs Shamsul Islam & Ors.
Delhi High Court · (2023) 08 DEL CK 1594
High Courts02 Aug 2023Disposed Of
Suraj Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1595