High Courts03 Aug 2023Allowed
Mohammad Ali Vs Smt Manisha Dhawan
Delhi High Court · (2023) 08 DEL CK 1828
Constitution of India-Article 227Code of Civil Procedure-Order XII Rule 6, XXXIX Rule 10
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,728 of 6,818
High Courts03 Aug 2023Dismissed
Bharatiya Pratiraksha Mazdoor Sangh Vs Union Of India Ministry Of Defence Through Its Secretary Department Of Defence Production & Anr.
Delhi High Court · (2023) 08 DEL CK 0038
Constitution of India, 1950 — Article 14, 21, 123(1), 226Industrial Disputes Act, 1947 — Section 33(1)
High Courts03 Aug 2023Dismissed
Inter University Accelerator Centre Vs Manisha Rani & Ors
Delhi High Court · (2023) 08 DEL CK 0037
Constitution of India, 1950 — Article 14, 16, 162
High Courts03 Aug 2023
Parmod Kumar Jain Vs Satish Jain & Ors
Delhi High Court · (2023) 08 DEL CK 0036
Limitation Act, 1963 — Article 58, 59Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Aug 2023Allowed
Pramod Kumar Singh Vs Subodh Kumar Khandelwal
Delhi High Court · (2023) 08 DEL CK 0035
Code of Civil Procedure, 1908 — Order 11 Rule 4(2)
High Courts03 Aug 2023Allowed
Mohammad Ali Vs Manisha Dhawan
Delhi High Court · (2023) 08 DEL CK 0034
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 12 Rule 6, Orders 39 Rule 10
High Courts03 Aug 2023
Dr. Reddys Laboratories Limited & Anr. Vs Controller Of Patents & Ors
Delhi High Court · (2023) 08 DEL CK 0032
Code of Civil Procedure, 1908 — Section 2(1), 2(2), 10, Order 6, Order 7, Order 39, Order 4 Rule 1, Order 4 Rule 1(1), Order 4 Rule 1(2), Order 4 Rule 1(3), Order 2 Rule 2, Order 4 Rule 2Delhi High Court (Original Side) Rules, 2018 — Rule 1, 1(1)(a)High Court of Delhi Rules Governing Patent Suits, 2022 — Rule 2(b)
High Courts03 Aug 2023Disposed Of
Reliance General Insurance Co Ltd Vs Mahender Singh & Ors
Delhi High Court · (2023) 08 DEL CK 0031
Motor Vehicles Rules, 1939 — Rule 16Motor Vehicles Rules, 1989 — Rule 3Indian Penal Code, 1860 — Section 337, 379
High Courts03 Aug 2023Allowed
Nisha & Anr Vs Vikram Singh & Anr
Delhi High Court · (2023) 08 DEL CK 0030
Code of Civil Procedure, 1908 — Order 7 Rule 10
High Courts03 Aug 2023
Dr. Reddys Laboratories Limited Vs Controller General Of Patents Designs And Trademarks
Delhi High Court · (2023) 08 DEL CK 0029
High Courts03 Aug 2023Allowed
Ravi Manchanda Trading As Seema Engineering Works Vs Registrar Of Trade Marks
Delhi High Court · (2023) 08 DEL CK 0014
Trade Marks Rules, 2017 — Rule 36(1)
High Courts03 Aug 2023
Nasimuddin Ansari Vs Union Of India And Ors.
Delhi High Court · (2023) 08 DEL CK 0008
Constitution of India, 1950 — Article 14, 16, 19, 21, 226Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13, 14, 14(2), 14(18), 15(3), 15(4)Public Servants (Inquiries) Act, 1850 — Section 2
High Courts02 Aug 2023Allowed
Warner Bros Entertainment Inc Vs Mr Ishant Kashival Trading As The Hogwarts Kafe & Ors.
Delhi High Court · (2023) 08 DEL CK 1851
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rule 3(1)(d)SARAI Act, 1867Employees State Insurance Corporation Act, 1948
High Courts02 Aug 2023Dismissed
Jaiprakash Associates Ltd. Vs Micro and Small Enterprises Facilitation Council & Anr.
Delhi High Court · (2023) 08 DEL CK 1052
The Micro, Small and Medium Enterprises Development Act, 2006
High Courts02 Aug 2023Dismissed
M/s Tirupati Cable Industries Through Its Proprietor Sh. Rohtash Sharma Vs Nagma Enterprises Through Its Proprietor Mr. Mohd. Shadab
Delhi High Court · (2023) 08 DEL CK 1062
High Courts02 Aug 2023Disposed Of
Dheeraj Popli Vs Union Bank Of India
Delhi High Court · (2023) 08 DEL CK 1091
High Courts02 Aug 2023Allowed
Chand Bi Bi College Of Education For Women (Khusro Charitable Trust) Vs National Counsel For Teacher Education & Anr.
Delhi High Court · (2023) 08 DEL CK 1083
National Council for Teacher Education Act, 1993-Section 18NCTE Regulations, 2014-Regulation 8(4)(iii)
High Courts02 Aug 2023Dismissed
Dr. Geeta Oberoi Vs National Judicial Academy, Bhopal
Delhi High Court · (2023) 08 DEL CK 1111
Letters Patent Act-Clause XSocieties Registration Act, 1860Constitution of India-Articles 14, 16, 21
High Courts02 Aug 2023Dismissed
Harpati & Ors. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1108
Constitution of India-Article 21, 226Disaster Management Act, 2005-Section 12(iii)