High Courts03 Aug 2023Allowed
Ravi Manchanda Trading As Seema Engineering Works Vs The Registrar Of Trade Marks
Delhi High Court · (2023) 08 DEL CK 1289
Trade Marks Rules, 2017-Rule 36(1)Trade Marks Act, 1999-Section 3(2)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,727 of 6,818
High Courts03 Aug 2023Disposed Of
Dinesh Jain Vs Dhanesh Kumar Jain
Delhi High Court · (2023) 08 DEL CK 1287
Trade Marks Act, 1999-Section 57
High Courts03 Aug 2023Disposed Of
Siddharth Gupta Vs State & Ors.
Delhi High Court · (2023) 08 DEL CK 1325
Code of Criminal Procedure-Section 482Indian Penal Code-Sections 279, 337Motor Vehicles Act-Section 185
High Courts03 Aug 2023Disposed Of
Greencross Export Pvt. Ltd. Vs Innovare Labs Pvt. Ltd.
Delhi High Court · (2023) 08 DEL CK 1404
Arbitration and Conciliation Act, 1996-Section 9, 11(6), 12, 17, Fourth Schedule
High Courts03 Aug 2023Disposed Of
AB Grain Spirits Pvt. Ltd. & Anr. Vs Government of NCT of Delhi
Delhi High Court · (2023) 08 DEL CK 1402
Arbitration and Conciliation Act, 1996-Section 29A, 11(6)
High Courts03 Aug 2023Allowed
Nisha & Anr. Vs Vikram Singh & Anr.
Delhi High Court · (2023) 08 DEL CK 1436
Motor Vehicles Act, 1988-Section 166 (2)Code of Civil Procedure, 1908-Order VII Rule 10
High Courts03 Aug 2023Dismissed
Reliance General Insurance Co Ltd Vs Mahender Singh & Ors
Delhi High Court · (2023) 08 DEL CK 1435
Motor Vehicles Act, 1988-Section 4(3), 7(2), 10(3), 14, 149(2), 3(2), 6, 7, 8, 9, 15Indian Penal Code, 1860-Sections 379, 337Motor Vehicles Rules, 1989-Rule 3
High Courts03 Aug 2023Allowed
Sh Ganesh Vs Sh Farjanda & Ors.
Delhi High Court · (2023) 08 DEL CK 1431
High Courts03 Aug 2023
Nasimuddin Ansari Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1479
Constitution of India-Article 226, 14, 16, 19 and 21Army Act, 1950CCS (CCA) Rules, 1965-Rule 5(2), 13, 14, 14(2), 14(18), 15(3), 15(4)
High Courts03 Aug 2023Allowed
State NCT Of Delhi Vs Karnail Singh
Delhi High Court · (2023) 08 DEL CK 1471
Code of Criminal Procedure, 1973-Section 378 (3)IPC-Section 376(2)(i), 506POCSO Act-Section 6
High Courts03 Aug 2023
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2023) 08 DEL CK 1504
High Courts03 Aug 2023Disposed Of
Sh. Sudhir Kr. Gupta & Anr. Vs Sh. Rahul Gupta & Anr.
Delhi High Court · (2023) 08 DEL CK 1537
Companies Act, 1956-Section 10F
High Courts03 Aug 2023
Dr. Reddys Laboratories Limited Vs Controller General Of Patents Designs And Trademarks
Delhi High Court · (2023) 08 DEL CK 1538
High Courts03 Aug 2023Disposed Of
Samtel Glass Limited Vs Deputy Commissioner Of Income Tax Circle 22(1) Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1534
High Courts03 Aug 2023Allowed
Blackberry India Pvt Ltd Vs The Assistant Commissioner, Central Excise And CGST Division, Malaviya Nagar, New Delhi
Delhi High Court · (2023) 08 DEL CK 1719
Central Excise Act, 1944-Section 11BBFinance Act, 1994-Section 83Service Tax Rules, 1994
High Courts03 Aug 2023Dismissed
Surendar Kaur Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1745
High Courts03 Aug 2023Dismissed
Shyam Singh Vs Rama Devi
Delhi High Court · (2023) 08 DEL CK 1819
Constitution of India-Article 227Code of Civil Procedure-Order 18 Rule 17, 14 Rule 5, Section 151, 152, 153
High Courts03 Aug 2023Allowed
Pramod Kumar Singh Vs Subodh Kumar Khandelwal
Delhi High Court · (2023) 08 DEL CK 1822
CPC-Order 11 Rule 4(2)
High Courts03 Aug 2023Dismissed
Unimexx Builders And Developers Sumit Khanna Sole Proprietorship Unimexx Builders Vs Nand Kishore Bindra
Delhi High Court · (2023) 08 DEL CK 1823
Constitution of India-Article 227Code of Civil Procedure-Section 94, 94(b), 94(e), 151, Order XXXIX Rule 10, 38 Rule 5, 38, 39
High Courts03 Aug 2023Disposed Of
Surender Singh Vs Vijay Kumar Aggarwal & Ors.
Delhi High Court · (2023) 08 DEL CK 1826
Code of Civil Procedure, 1908-Order 6 Rule 17, Section 151, 16 Rule 7