High Courts02 Aug 2023Disposed Of
Munna Vs The State
Delhi High Court · (2023) 08 DEL CK 1147
Code of Criminal Procedure, 1973-Section 439, 161Indian Penal Code-Sections 304B, 498A, 406, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,729 of 6,818
High Courts02 Aug 2023Dismissed
Praful Surana Vs Income Tax Officer Ward 30 1 & Ors.
Delhi High Court · (2023) 08 DEL CK 1129
High Courts02 Aug 2023Dismissed
Vijay Sagar Vs Income Tax Officer Circle 52(1) & Ors.
Delhi High Court · (2023) 08 DEL CK 1128
High Courts02 Aug 2023Dismissed
Sarita Sagar Vs Income Tax Officer Ward 70 1 & Ors.
Delhi High Court · (2023) 08 DEL CK 1127
High Courts02 Aug 2023Disposed Of
Commissioner Of Income Tax (International Taxation)-2 Vs L.G. Electronics Inc. Korea
Delhi High Court · (2023) 08 DEL CK 1125
High Courts02 Aug 2023Dismissed
Ritu Jain Vs Income Tax Officer Ward 28 1 & Ors.
Delhi High Court · (2023) 08 DEL CK 1124
High Courts02 Aug 2023Dismissed
Om Prakash & Ors. Vs Employees State Insurance Corporation & Ors.
Delhi High Court · (2023) 08 DEL CK 1183
Constitution of India-Article 14, 16ESIC Act-Section 17(3)
High Courts02 Aug 2023Dismissed
Sonia Vs High Court Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1215
Code of Civil Procedure, 1908-Section 151Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012-Rule 41(1) of Chapter VIII (Miscellaneous)Constitution of India-Article 226
High Courts02 Aug 2023Dismissed
Dr J Thulaseedhara Kurup Vs Appointments Committee Of The Cabinet Through Its Secretary & Ors.
Delhi High Court · (2023) 08 DEL CK 1204
Constitution of India-Article 226, 14, 19, 21Right to Information Act, 2005Government of India (Transaction of Business) Rules, 1961
High Courts02 Aug 2023Allowed
Scientific International Private Limited Vs Kalyani Publishers & Ors.
Delhi High Court · (2023) 08 DEL CK 1252
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 2ASpecific Relief Act, 1973-Section 14, 41
High Courts02 Aug 2023
Dharmender Kumar Alias Chacha Vs State
Delhi High Court · (2023) 08 DEL CK 1302
Cr.P.C.-Section 439IPC-Sections 34, 365, 392, 395, 397, 412
High Courts02 Aug 2023Disposed Of
Mukul Sharma & Anr. Vs State (Govt Of NCT, Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 1299
CrPC-Section 482, 125IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13(B)
High Courts02 Aug 2023Dismissed
Arti Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 1298
Cr. PC-Section 439 (2), 482IPC-Section 376, 506, 509
High Courts02 Aug 2023Allowed
Deepak Rathod Vs The State & Anr.
Delhi High Court · (2023) 08 DEL CK 1297
IPC-Section 174A, 174NI Act-Section 138
High Courts02 Aug 2023Disposed Of
Rajesh P Shah Vs State Of NCT Delhi Through SHO PS Kotwali & Anr.
Delhi High Court · (2023) 08 DEL CK 1296
IPC-Sections 420, 406, 174ANI-Section 138
High Courts02 Aug 2023Disposed Of
Prabhat Ranjan & Ors. Vs The State (Govt. of NCT of Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 1295
IPC-Section 498A, 406, 34Hindu Marriage Act-Section 138(1), 138(2)D.V. Act
High Courts02 Aug 2023
Sukesh Bhatnagar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1294
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 354, 506, 34
High Courts02 Aug 2023Disposed Of
Abhyuday Sharma & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1293
IPC-Section 498A, 406, 34Hindu Marriage Act 1955-Section 13B(1), 13B(2)Code of Criminal Procedure-Section 482
High Courts02 Aug 2023Disposed Of
Parveen Alias Mintoo & Ors. Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1292
IPC-Section 323, 427, 452, 34, 325, 308