High Courts19 Sept 2023Disposed Of
Basant Lal Vs Sushma Rani Arora
Delhi High Court · (2023) 09 DEL CK 3807
Trademarks Act, 1999-Section 11Court Fees Act, 1870-Section 16
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 1,634 of 6,816
High Courts19 Sept 2023Dismissed
Rajeev Jain Vs Devki Nandan Suyal @ Babloo & Anr.
Delhi High Court · (2023) 09 DEL CK 3862
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 25-B(8), 25-B(5)Constitution of India-Article 14
High Courts19 Sept 2023Dismissed
National Highways Authority Of India Vs D S Toll Roads Pvt. Ltd.
Delhi High Court · (2023) 09 DEL CK 3875
Arbitration & Conciliation Act, 1996-Section 34, 34(2)(b)(ii), 34(2), 34(2-A), 37, 75, 81Indian Contract Act-Section 53, 54, 55, 73
High Courts19 Sept 2023Dismissed
Mrs Ruhialia Vs Shri Sunil Gupta
Delhi High Court · (2023) 09 DEL CK 3885
High Courts19 Sept 2023Dismissed
Rubina Vs Dharmeder Singh & Ors
Delhi High Court · (2023) 09 DEL CK 3937
High Courts19 Sept 2023Dismissed
Joginder Kumar Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 3951
Code of Criminal Procedure, 1973-Section 372, 313, 161, 164Indian Penal Code, 1860-Section 363, 364A, 120BIndian Evidence Act-Section 27
High Courts19 Sept 2023Dismissed
Joginder Kumar Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 3953
Code of Criminal Procedure, 1973-Section 372, 313, 161, 164Indian Penal Code, 1860-Sections 363, 364A, 120BIndian Evidence Act-Section 27
High Courts19 Sept 2023Dismissed
Joginder Kumar Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 3956
Code of Criminal Procedure, 1973-Section 372, 313, 161, 164Indian Penal Code, 1860-Sections 363, 364A, 120BIndian Evidence Act-Section 27
High Courts19 Sept 2023Dismissed
State Of NCT Of Delhi Vs Dinesh @ Bala & Anr.
Delhi High Court · (2023) 09 DEL CK 3961
Cr.P.C-Section 378 (iii), 313POCSO Act, 2012-Section 4, 6, 8, 17IPC-Section 323, 328, 376D, 506
High Courts19 Sept 2023
DPMI Vocational Institute Private Limited Vs Delhi Paramedical Institute
Delhi High Court · (2023) 09 DEL CK 3991
High Courts19 Sept 2023Disposed Of
Basic Clothing Private Limited Vs ITO, Ward 4 (1), Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4020
Income Tax Act, 1961-Section 148, 147, 144 and 144B, 142(1), 148A(b), 148A(d)Finance Act, 2021
High Courts19 Sept 2023Disposed Of
Unitech Wireless (Tamil Nadu) Private Limited Vs Principal Commissioner Of Income Tax-IX, New Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4027
Income Tax Act, 1961-Section 245D(2C), Chapter X, 245C(1)(ia)(B)(ii)
High Courts19 Sept 2023
Gyan Chand Gupta Vs National Faceless Assessment Centre Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4029
Income Tax Act, 1961-Section 147, 144, 144B, 148A(b), 148A(d)
High Courts19 Sept 2023Disposed Of
Karan Alias Raj Karan Alias Bittoo Vs State
Delhi High Court · (2023) 09 DEL CK 4042
Cr.P.C.-Section 439, 482
High Courts19 Sept 2023Dismissed
Smt Maya Devi Vs State
Delhi High Court · (2023) 09 DEL CK 4111
Code of Criminal Procedure, 1973-Section 397, 401, 313, 437-A, 428Arms Act, 1959-Section 3, 25, 25(1B), 25(1)(a), 39Arms Act, 1878-Section 19(1)(f)
High Courts19 Sept 2023Dismissed
State Vs Ram Kishan
Delhi High Court · (2023) 09 DEL CK 4086
IPC-Section 279, 338Cr.P.C.-Section 251, 313
High Courts19 Sept 2023Dismissed
Neha Thakur Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 4127
Indian Penal Code, 1860-Sections 191, 192, 193, 195, 199Cr.P.C-Section 340Constitution of India-Article 226
High Courts19 Sept 2023Allowed
Apurve Goel Vs Bureau Of Immigration & Anr.
Delhi High Court · (2023) 09 DEL CK 4147
Companies Act, 1956SARFAESI ActIBBI (Application to Adjudicating Authority for Insolvency Resolution Process of Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1)
High Courts19 Sept 2023Dismissed
Gold Croft Properties Pvt Ltd Vs Directorate Of Enforcement
Delhi High Court · (2023) 09 DEL CK 4149
Prevention of Money Laundering Act, 2002-Section 2(a), 2, 5, 5(1), 6, 6(1), 6(2), 6(3), 6(5)(b), 6(6), 6(7), 8, 26Indian Penal Code, 1860-Section 409, 420, 120-BPrevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
High Courts19 Sept 2023Dismissed
S A V and Co Vs M/s. Lumax Automotive Systems Ltd & Anr.
Delhi High Court · (2023) 09 DEL CK 4176