High Courts18 Sept 2023Disposed Of
Karan @ Banty Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 09 DEL CK 3841
CrPC-Section 439NDPS Act-Sections 21, 61, 85, 37 and 50
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 1,636 of 6,816
High Courts18 Sept 2023Disposed Of
Dr Anshul Sharma & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3843
IPC-Section 498A, 323, 504, 506Code of Criminal Procedure, 1973-Section 482
High Courts18 Sept 2023Dismissed
EIT Services India Private Limited Vs India Post Payments Bank Limited & Anr.
Delhi High Court · (2023) 09 DEL CK 3851
Arbitration and Conciliation Act, 1996-Section 9Companies Act, 1956Companies Act, 2013
High Courts18 Sept 2023Allowed
Saroj Pandey Vs Aaryavrat Products India Pvt. Ltd
Delhi High Court · (2023) 09 DEL CK 3856
Arbitration and Conciliation Act, 1996-Section 4, 7, 11(5), 11(6), 12, 12(4), 12(5), 13, 13(2), 13(4), 14, 14(1)(a), 14(2), 16(2), 34, 37, Fifth Schedule, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015 (3 of 2016)Contract Act, 1872-Section 9
High Courts18 Sept 2023Allowed
Mohd Aslam Chikko Vs Narcotics Control Bureau Through Its Director General
Delhi High Court · (2023) 09 DEL CK 3863
Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20, 22, 29, 35, 37, 37(1)(b)(ii), 42, 53, 54, 67Indian Evidence Act, 1872-Sections 25, 27Code of Criminal Procedure, 1973-Section 164
High Courts18 Sept 2023Disposed Of
M/S IAPL Group Private Limited Vs M/S Ajayvision Education Private Limited
Delhi High Court · (2023) 09 DEL CK 3869
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1), Fourth ScheduleCompanies Act, 1956
High Courts18 Sept 2023Dismissed
Dr. S.C. Vats Vs Mr. Satyendra Jain & Ors.
Delhi High Court · (2023) 09 DEL CK 3872
Delhi High Court (Original Side) Rules, 1967-Chapter II, Rule 5, Chapter XI, 3CPC-Section 151, Order XVIII Rule 4Evidence Act-Section 139
High Courts18 Sept 2023Dismissed
Vivek Khanna Vs OYO Apartments Investments LLP
Delhi High Court · (2023) 09 DEL CK 3874
Arbitration & Conciliation Act, 1996-Section 34, 11(6)
High Courts18 Sept 2023
DLF Limited & Anr. Vs PNB Housing Finance Limited & Ors.
Delhi High Court · (2023) 09 DEL CK 3876
Arbitration and Conciliation Act, 1996-Section 9SARFAESI Act, 2002-Section 13(2), 13(4)SARFAESI Rule-Rule 9(1)
High Courts18 Sept 2023Dismissed
Dr. Mahesh Prakash Shinde & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3878
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908 (CPC)-Section 151National Medical Commission Act, 2019 (NMC Act)-Section 16, 25
High Courts18 Sept 2023Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Munish Bhalla @ Monti Kumar
Delhi High Court · (2023) 09 DEL CK 3924
High Courts18 Sept 2023Dismissed
National Insurance Company Ltd Vs Bala Gupta
Delhi High Court · (2023) 09 DEL CK 3925
High Courts18 Sept 2023Disposed Of
Komal Gupta Vs Amrendra Kumar Gupta
Delhi High Court · (2023) 09 DEL CK 3928
High Courts18 Sept 2023Disposed Of
The Oriental Insurance Co Ltd Vs Rajinder Singh Dangi & Ors
Delhi High Court · (2023) 09 DEL CK 3929
High Courts18 Sept 2023Dismissed
New India Assurance Co Ltd Vs Sanjay Bari & Anr.
Delhi High Court · (2023) 09 DEL CK 3930
High Courts18 Sept 2023Dismissed
Reliance General Insurance Company Ltd Vs Nisha & Ors
Delhi High Court · (2023) 09 DEL CK 3931
Motor Vehicles Act, 1988-Section 14(2), 149(2)(a)(ii)
High Courts18 Sept 2023Disposed Of
Dr. Shradha Malik Vs Micro And Small Enterprises Facilitation Council & Ors.
Delhi High Court · (2023) 09 DEL CK 3988
Micro, Small and Medium Enterprises Development Act, 2006-Section 18
High Courts18 Sept 2023Disposed Of
Anupam Ghosh Vs Micro Small Enterprises Facilitation Council & Anr.
Delhi High Court · (2023) 09 DEL CK 3989
Micro, Small and Medium Enterprises Development Act, 2006-Section 19, 8, 8(1), 2(n), 2 (n), 17, 18(2), 18(3), Chapter-VConstitution of India-Article 226Arbitration Act, 1996-Section 80, 16
High Courts18 Sept 2023Disposed Of
Jaiprakash Associates Limited Vs Micro And Small Enterprises Facilitation Council (South East), Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3990
Micro, Small and Medium Enterprises Development Act, 2006-Chapter-V, Section 2(n), 8, 17, 18(2), 18(3)Arbitration Act, 1996-Section 16, 80Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993
High Courts18 Sept 2023Disposed Of
Dr. Shradha Malik Vs Micro And Small Enterprises Facilitation Council & Ors.
Delhi High Court · (2023) 09 DEL CK 3993
Micro, Small and Medium Enterprises Development Act, 2006-Section 18