High Courts19 Sept 2023Dismissed
Union Of India & Anr. Vs Bishan Dass
Delhi High Court · (2023) 09 DEL CK 4197
Central Secretariat Service Section Officers' Grade (Competitive Examination) Regulations, 1966-Rule 6(3)(c)
COURT ARCHIVE
Delhi High Court judgments
1,36,305 judgments · page 1,635 of 6,816
High Courts19 Sept 2023Dismissed
Govt Of NCT Of Delhi & Ors. Vs Mohinder Singh Siwach
Delhi High Court · (2023) 09 DEL CK 4200
High Courts19 Sept 2023Dismissed
Tarun Kumar Vs Smt Saroj Bala & Anr.
Delhi High Court · (2023) 09 DEL CK 4229
Constitution of India-Article 227
High Courts19 Sept 2023Disposed Of
Manwar @ Hussain Vs State Of Nct Of Delhi
Delhi High Court · (2023) 09 DEL CK 0155
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 302
High Courts19 Sept 2023Disposed Of
Karan Alias Raj Karan Alias Bittoo Vs State
Delhi High Court · (2023) 09 DEL CK 0133
Code of Criminal Procedure, 1973 — Section 439, 482
High Courts19 Sept 2023Dismissed
National Highways Authority Of India Vs D S Toll Roads Pvt. Ltd
Delhi High Court · (2023) 09 DEL CK 0132
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(b)(ii), 37, 75, 81Indian Contract Act, 1872 — Section 53, 54, 55, 73
High Courts19 Sept 2023Dismissed
Deepti Vs Anil Kumar
Delhi High Court · (2023) 09 DEL CK 0131
Constitution of India, 1950 — Article 136, 142, 142(1)Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 13(1A), 13B(1), 13B(2), 23, 23(1)(a), 23(1)(b)
High Courts18 Sept 2023
PepsiCo Inc. & Anr. Vs Parle Agro Private Limited
Delhi High Court · (2023) 09 DEL CK 4368
Trade Marks Act, 1999-Section 2(1)(zg), 2(2)(b), 2(zb), 9, 9(1), 9(1)(a), 9(1)(b), 9(1)(c), 11, 11(1), 28, 28(1), 29, 29(1), 29(1)(b), 29(2), 29(2)(a), 29(2)(b), 29(2)(c), 29(3), 29(4), 29(6), 29(6)(a), 29(6)(d), 30(2)(a), 31, 31(1), 35, 47, 57, 124, 124(1), 124(1)(a)(ii), 124(1)(b)(ii), 124(1)(ii), 124(2), 124(5), 179Code of Civil Procedure, 1908-Order XXXIX, XXXIX Rules 1 and 2, XIV, Section 10Commercial Courts Act, 2015
High Courts18 Sept 2023Disposed Of
Girish Kapoor Vs Roop Kishore Rastogi & Anr.
Delhi High Court · (2023) 09 DEL CK 3633
Constitution of India-Article 227Code of Civil Procedure, 1908-Order IX Rule 7
High Courts18 Sept 2023Disposed Of
Gyan Chand Tather Vs Employees State Insurance Corporation & Ors.
Delhi High Court · (2023) 09 DEL CK 3618
Cr.P.C., 1973-Section 482Constitution of India-Article 227Employees’ State Insurance Act, 1948-Section 85(G), 45(2), 2(17)
High Courts18 Sept 2023Dismissed
Devendra Singh Chaudhary Vs Jawaharlal Nehru University & Ors.
Delhi High Court · (2023) 09 DEL CK 3673
Constitution of India-Article 226
High Courts18 Sept 2023Dismissed
Mohd. Amir Javed Vs State (NCT Of Delhi)
Delhi High Court · (2023) 09 DEL CK 3689
National Investigation Agency Act, 2008-Section 21(4)Unlawful Activities Prevention Act, 1967-Section 43D (5), 18, 20IPC-Section 120B
High Courts18 Sept 2023Dismissed
Sh. Rohit Panjwani Vs M/s BSES Rajdhani Power Limited & Ors.
Delhi High Court · (2023) 09 DEL CK 3703
Industrial Disputes Act, 1947-Section 2A, 2A(2), 2(s), 2(oo)(bb), 25FIndian Evidence Act-Sections 101 to 104Constitution of India-Article 226, 227
High Courts18 Sept 2023Disposed Of
The Commissioner Of Income Tax - International Taxation -1 Vs Amadeus It Group SA
Delhi High Court · (2023) 09 DEL CK 3730
High Courts18 Sept 2023
M/s Nath Industries Vs Presiding Officer Labour Court
Delhi High Court · (2023) 09 DEL CK 3779
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947
High Courts18 Sept 2023Dismissed
Chander Bhan (Deceased) Thr Lrs Vs Delhi Transport Corporation
Delhi High Court · (2023) 09 DEL CK 3777
Constitution of India-Articles 226, 227
High Courts18 Sept 2023Disposed Of
Soma Bhattacharjya Vs University Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3775
Employees Provident Funds and Miscellaneous Provisions Act, 1952Employees’ Provident Funds Scheme, 1952-Clause 2, 61, 70Constitution of India-Article 12
High Courts18 Sept 2023
Balraj Kishore Vs State Of Nct Of Delhi Through Sho
Delhi High Court · (2023) 09 DEL CK 3824
Cr.P.C-Section 439, 482IPC-Section 420, 468, 471, 34, 120B
High Courts18 Sept 2023Disposed Of
Deepak Sharma Vs State Through NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3835
IPC-Section 498AContempt of Courts Act, 1971Hindu Marriage Act, 1955-Section 13(B)(I)
High Courts18 Sept 2023Disposed Of
Surender Kumar Gupta Vs State N C T Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3839
IPC-Section 511, 457, 448, 380, 498-A, 328, 506Cr.P.C.-Section 125Dowry Prohibition Act, 1961-Sections 3 and 4