High Courts20 Sept 2023Disposed Of
Rakhi Verma Vs State & Ors.
Delhi High Court · (2023) 09 DEL CK 3844
IPC-Sections 498A, 406, 34Code of Criminal Procedure-Section 482
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Delhi High Court judgments
1,36,305 judgments · page 1,632 of 6,816
High Courts20 Sept 2023Disposed Of
Deepak Kapoor & Ors. Vs State GNCT & Anr.
Delhi High Court · (2023) 09 DEL CK 3847
IPC-Sections 498A, 406, 34Code of Criminal Procedure-Section 482
High Courts20 Sept 2023Dismissed
Dr Bhimrao Ambedkar University Vs Arun Bansal
Delhi High Court · (2023) 09 DEL CK 3882
High Courts20 Sept 2023Allowed
Asha & Ors. Vs Kundan Singh & Ors.
Delhi High Court · (2023) 09 DEL CK 3932
High Courts20 Sept 2023Disposed Of
IFFCO Tokio Gen Ins Co Ltd Vs Neelam & Ors.
Delhi High Court · (2023) 09 DEL CK 3933
Motor Vehicle Act, 1988-Section 163A, 158(6), 166, 168Indian Penal Code, 1860-Section 279/304A, 283/304A
High Courts20 Sept 2023Allowed
Karan Kapoor Vs Madhuri Kumar
Delhi High Court · (2023) 09 DEL CK 3934
Code of Civil Procedure, 1908-Order XII Rule 6, VI Rule 17, VII Rule 11, XV-A
High Courts20 Sept 2023Disposed Of
IFFCO Tokio General Insurance Company Ltd Vs Jogender & Ors.
Delhi High Court · (2023) 09 DEL CK 3935
Motor Vehicles Act, 1988-Section 2(47), 2(33), 2(21)
High Courts20 Sept 2023Dismissed
State Vs Arjun Ekka & Anr.
Delhi High Court · (2023) 09 DEL CK 3957
Code of Criminal Procedure, 1973-Section 482, 378(1), 313, 164, 161Limitation Act-Section 5Indian Penal Code, 1860-Sections 120B, 201, 302, 404
High Courts20 Sept 2023Dismissed
Smt. Anuradha Jain Vs Dr. Rajesh Kumar Jain
Delhi High Court · (2023) 09 DEL CK 3958
Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 13(1)(ib), 24IPC-Sections 498A, 406
High Courts20 Sept 2023Dismissed
Smt. Sonia Singh Vs Sh. Harpal Singh
Delhi High Court · (2023) 09 DEL CK 3959
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 9, 13(1)(i-a)Indian Penal Code, 1860-Section 498A, 406, 392, 376, 511, 120-B, 354, 323, 499, 506, 509, 34
High Courts20 Sept 2023Dismissed
The State (GNCT Of Delhi) Vs Pawan Kumar
Delhi High Court · (2023) 09 DEL CK 3960
Code of Criminal Procedure, 1973-Section 378 (3), 164, 313IPC-Section 376(2)(n), 323
High Courts20 Sept 2023Disposed Of
Shahid Ahmad Vs Tahajiva
Delhi High Court · (2023) 09 DEL CK 3963
Family Courts Act, 1984-Section 19Dissolution of Muslim Marriage Act, 1939-Section 2(ix)IPC-Sections 498A, 406, 34
High Courts20 Sept 2023Dismissed
Nand Kishore Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3964
Limitation Act-Section 5Hindu Marriage Act, 1955-Section 13B, 13B I, 13B IIContempt of Courts Act, 1971
High Courts20 Sept 2023Disposed Of
Edelweiss Asset Reconstruction Company Limited Vs Sukhmani Financial Advisors Pvt. Ltd.
Delhi High Court · (2023) 09 DEL CK 3995
Insolvency and Bankruptcy Code, 2016-Sections 7, 8, 9, Part IICompanies Act, 1956-Section 434, 434(1), 10E(1), 485(1), 433(e)Companies Act, 2013-Section 290, 419(4), Chapter XX
High Courts20 Sept 2023Dismissed
M/S Rana Steels Vs M/S Ran India Steels Pvt. Ltd
Delhi High Court · (2023) 09 DEL CK 3996
CPC-Order XI Rule 14, XXXIX Rule 2AContempt of Court Act-Sections 10 and 12
High Courts20 Sept 2023Dismissed
Mohd. Adil Vs Govt. Of NCT, Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4013
Waqf Act, 1995-Section 54, 6 & 7, Chapter IV, 55Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, XConstitution of India-Article 226
High Courts20 Sept 2023Disposed Of
Bid Services Division (Mauritius) Limited Vs Deputy Commissioner Of Income Tax, Nternational Taxation, Circle - 1(1)(2) & Anr.
Delhi High Court · (2023) 09 DEL CK 4034
Income Tax Act, 1961-Section 148
High Courts20 Sept 2023Disposed Of
Ajay Kumar Vs Municipal Corporation & Ors.
Delhi High Court · (2023) 09 DEL CK 4081
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 20, 3, 4
High Courts20 Sept 2023Disposed Of
Mr Jagdeep Kishore Vs Mr. Mukul Kishore
Delhi High Court · (2023) 09 DEL CK 4082
Delhi High Court Act, 1996-Section 10Protection of Women from Domestic Violence Act, 2005
High Courts20 Sept 2023Dismissed
National Highways Authority Of India Vs GMR Ambala Chandigarh Expressways Private Limited & Anr.
Delhi High Court · (2023) 09 DEL CK 4143
Arbitration and Conciliation Act, 1996-Section 11, 34, 9, 37, 15(3), 34(2-A)National Highways Act, 1956-Section 5, 8A