CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,36,106 judgments · page 1,598 of 6,806

High Courts10 Oct 2023Allowed

Kiran Jain Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 10 DEL CK 3612

Delhi School Education Act, 1973-Section 2(o), 21, 28Delhi School Education Rules, 1973-Rule 2(d), 47, 64(a), 64(1)(b), 64(1)(e), 64(1)(g), 96, 96(3), 96(3)(a)(iii), 96(3)(a)(iv), 96(3)(b)(iii), 96(3)(c), 96(3A), 97, 98, 98(2), 98(3), 98(4), 127, 127(3), 128Constitution of India-Article 12, 19(1)(g), 19(6), 28, 29, 29(2), 30, 30(1), 30(2), Part III
Read judgment
High Courts10 Oct 2023Dismissed

Delhi Transport Corporation Vs Karamvir Singh

Delhi High Court · (2023) 10 DEL CK 3618

Road Transport Corporation Act, 1950-Section 3The Delhi Transport Corporation Laws (Amendment) Act, 1971-Section 4(e)Delhi Road Transport Act (Condition of Appointment and Service) Regulations, 1952-Section 15(2)
Read judgment
High Courts10 Oct 2023Dismissed

Kross S.A. Vs Vijay Munjal & Anr.

Delhi High Court · (2023) 10 DEL CK 3681

Code of Civil Procedure-Order 1 Rule 10, VI Rule 17, II Rule 2Code of Civil Procedure (Amendment) Act, 1999Amending Act 22 of 2002
Read judgment
High Courts10 Oct 2023Dismissed

State Vs Vijay Kalyan Jha

Delhi High Court · (2023) 10 DEL CK 3816

Code of Criminal Procedure, 1973-Section 482, 313IPC, 1860-Sections 498A, 304B, 406, 302
Read judgment