High Courts11 Oct 2023Disposed Of
Anju & Anr. Vs Rinku Dahiya
Delhi High Court · (2023) 10 DEL CK 3833
Hindu Marriage Act, 1955-Section 24
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,597 of 6,806
High Courts11 Oct 2023Dismissed
State Of NCT Of Delhi Vs Saddam
Delhi High Court · (2023) 10 DEL CK 3834
Code of Criminal Procedure, 1973-Section 378(1), 164, 313, 161Indian Penal Code, 1860-Sections 363/376Protection of Children from Sexual Offences Act, 2012-Sections 4/6
High Courts11 Oct 2023Dismissed
Harshita G Gandhi Vs Nimit Gandhi
Delhi High Court · (2023) 10 DEL CK 3835
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Family Courts Act, 1984-Section 19
High Courts11 Oct 2023Disposed Of
Naiminath Homeopathic Medical College Hospital And Research Centre Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3876
Homeopathy Central Council Act, 1973-Section 12A(3), 12A(2), 12A(7)Homeopathy Central Council (Minimum Standards Requirement of Homeopathic Colleges and attached Hospitals) Regulations 2013-Clause 6 of Schedule VII
High Courts11 Oct 2023
Kohli One Housing & Development Pvt Ltd Vs C.S. Agarwal & Ors.
Delhi High Court · (2023) 10 DEL CK 3904
Delhi High Court (Original Side) Rules, 2018-Rule 5, Chapter IICompanies Act, 1956CPC-Order XI Rule 12, XI Rule 14, VI Rule 17, XXXIX Rule 1, XXXIX Rule 2, XI Rule 1, I Rule 10(2), XXXIX Rule 10, XXXVIII Rule 5, VII Rule 11, XXII Rule 4, XXII Rule 1, XXII Rule 9
High Courts11 Oct 2023Allowed
Vivek Kumar @ Ishmiel Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3914
Code of Criminal Procedure, 1973-Section 439, 161, 164Indian Penal Code, 1860-Sections 343, 363, 365, 376D, 506, 34Protection of Children from Sexual Offences Act, 2012-Sections 4, 17
High Courts11 Oct 2023Dismissed
Saddad Alam Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 10 DEL CK 3928
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 19, 20, 20(b)(ii)(c), 24, 27A, 37, 37(1)(b)(ii), 41 to 44, 50, 52, 52A, 57, 61 and 85
High Courts11 Oct 2023Dismissed
Tapsi Vidyarthi Vs Arvind Kumar Singh
Delhi High Court · (2023) 10 DEL CK 3987
Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib), 13(1)(i-a), 28Family Courts Act, 1984-Section 19Protection of Women from Domestic Violence Act, 2005
High Courts11 Oct 2023Allowed
Star Publishers Distributors Vs Assistant Commissioner Of CGST, Range 1 & Anr.
Delhi High Court · (2023) 10 DEL CK 4040
Central Goods & Services Tax Act, 2017-Section 54(1), 54, Explanation (2), Clause (a) of Explanation (2)
High Courts11 Oct 2023Dismissed
Virendra Jain Vs UOI & Ors.
Delhi High Court · (2023) 10 DEL CK 4050
Indian Penal Code, 1860-Sections 304-B, 498-A, 398-ACHS Rules, 1982Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(5)(c)
High Courts11 Oct 2023Disposed Of
Jyoti Cooperative G/H Society Ltd. Vs Registrar Cooperative Societies & Anr.
Delhi High Court · (2023) 10 DEL CK 4055
DCS Act-Section 35
High Courts11 Oct 2023Disposed Of
Sancheti Applicances Pvt Ltd. Vs C.Lal Marketing Pvt Ltd. & Anr.
Delhi High Court · (2023) 10 DEL CK 4089
Trade Marks Act, 1999-Section 57
High Courts11 Oct 2023Dismissed
Sheela Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2023) 10 DEL CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 20(b), 20(c), 29, 37, 41, 42, 50, 50(1), 52A, 61, 85
High Courts11 Oct 2023Dismissed
Tapsi Vidyarthi Vs Arvind Kumar Singh
Delhi High Court · (2023) 10 DEL CK 0020
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 28Family Courts Act, 1984 — Section 19Indian Penal Code, 1860 — Section 406, 498A
High Courts10 Oct 2023Dismissed
Late Akshem Chand Through LR Atlo Devi Vs Suresh Bala & Ors.
Delhi High Court · (2023) 10 DEL CK 3504
Code of Civil Procedure, 1908-Section 100, 11, Explanation 4 of Section 11, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)
High Courts10 Oct 2023Dismissed
Sandeep Lamba Vs Dimple Mahna
Delhi High Court · (2023) 10 DEL CK 3506
Code of Civil Procedure, 1908-Order 21 Rule 58, 21 Rule 16, Section 96 (1), 47
High Courts10 Oct 2023
United India Insurance Co Ltd Vs Gobind Parshad Jagdish Prashad & Ors.
Delhi High Court · (2023) 10 DEL CK 3507
Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(b), 16(2), 17, 18Delhi Rent Control Rules, 1959-Rule 21
High Courts10 Oct 2023Dismissed
Ashok Kumar Sharma Vs Smt Usha Kush & Anr.
Delhi High Court · (2023) 10 DEL CK 3509
Constitution of India-Article 227Code of Civil Procedure, 1908-Order I Rule 10(2)Transfer of Property Act, 1882-Section 52
High Courts10 Oct 2023Disposed Of
Delhi Urban Shelter Improvement Board Vs Samhlo (Wrongly Written As Shamli) & Anr.
Delhi High Court · (2023) 10 DEL CK 3490
High Courts10 Oct 2023Dismissed
Sri Aurea Aviation Pvt Ltd & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3574
Airports Authority of India (Ground Handling Services) Regulations, 2018-Regulation 3(4), 3(5), 3(5)(b), 7, 7(1), 7(2), 7(4)Ministry of Civil Aviation (Ground Handling Services) Regulations, 2017Constitution of India-Articles 14, 16, 19(1)(g), 21