High Courts09 Oct 2023
Indu Bhutani Vs Rakesh Kapoor & Ors.
Delhi High Court · (2023) 10 DEL CK 3503
Constitution of India-Article 227Code of Civil Procedure, 1908-Order 18 Rule 5, Section 151, 18Special Relief Act, 1963-Section 34
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Delhi High Court judgments
1,36,106 judgments · page 1,600 of 6,806
High Courts09 Oct 2023Dismissed
Ashu Saini Vs Amarjeet Singh
Delhi High Court · (2023) 10 DEL CK 3508
CPC-Order XXI Rule 58
High Courts09 Oct 2023Dismissed
Narinder Padda @ Ninni Vs Kiranjeet Kaur @ Bittoo & Ors.
Delhi High Court · (2023) 10 DEL CK 3510
Limitation Act, 1963-Section 5CPC-Section 100
High Courts09 Oct 2023Disposed Of
Paramjit Kaur & Ors. Vs Baldev Singh & Ors.
Delhi High Court · (2023) 10 DEL CK 3511
Constitution of India-Article 227Code of Civil Procedure, 1908
High Courts09 Oct 2023
Sh. Anil Wadhwa & Anr. Vs Sh. M.M.L. Kapur
Delhi High Court · (2023) 10 DEL CK 3547
Delhi Rent Control Act, 1958-Section 14(1)(e)
High Courts09 Oct 2023Dismissed
Kamal Kumar Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 10 DEL CK 3570
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 34, 12, 12(5), 21, 11(6)Commercial Courts Act, 2015-Section 13Arbitration and Conciliation (Amendment) Act, 2015-Section 26, 1(2)
High Courts09 Oct 2023Disposed Of
Parvez Ahmed Sheikh Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 10 DEL CK 3580
Cr.P.C.-Section 439, 161, 164, 41-1(C)Indian Penal Code, 1860-Section 366A, 363, 372, 373, 376, 377, 368, 174-A, 109, 34Immoral Traffic Prevention Act, 1956-Sections 3, 4, 6
High Courts09 Oct 2023
Tersh Shah Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 3611
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts09 Oct 2023Dismissed
Vardhman Star City Mall Shop-Keeper Welfare Association (Regd.) Vs Delhi Jal Board & Ors.
Delhi High Court · (2023) 10 DEL CK 3621
Delhi Water & Sewer (Tariff and Metering) Regulations, 2012-Regulation 40, 50Building Byelaws, 1983-Clause 22.4.1, 22.4.2Societies Registration Act, 1860
High Courts09 Oct 2023Partly Allowed
Berger Paints India Ltd Vs Commissioner Of Trade And Taxes Delhi
Delhi High Court · (2023) 10 DEL CK 3669
Delhi Value Added Tax Act, 2004-Section 73(8), 75, 81Delhi Sales Tax Act, 1975-Section 3, 6, 23, 23(3), 43, 45Central Sales Tax Act, 1975-Section 2(g), 3, 3(a), 6, 6A, 9
High Courts09 Oct 2023Dismissed
Shri Om Prakash Vs Central Wareshouse Corporation & Ors.
Delhi High Court · (2023) 10 DEL CK 3699
Constitution of India-Articles 226, 227Code of Civil Procedure, 1908-Section 151
High Courts09 Oct 2023Dismissed
Cross Fit LLC Vs Mr Renjith Kunnumal & Anr.
Delhi High Court · (2023) 10 DEL CK 3722
Code of Civil Procedure, 1908 (CPC)-Order XXXIX Rule 2AContempt of Courts Act, 1971
High Courts09 Oct 2023Allowed
Sopariwala Exports & Ors. Vs Ashraf V
Delhi High Court · (2023) 10 DEL CK 3724
Trade Marks Act, 1999-Section 29(2)(b)Code of Civil Procedure, 1908-Order VIII Rule 10
High Courts09 Oct 2023
Alkem Laboratories Ltd Vs Dr Reddys Laboratories Limited & Ors.
Delhi High Court · (2023) 10 DEL CK 3728
Court Fees Act, 1870-Section 16
High Courts09 Oct 2023Disposed Of
Kent RO System Ltd. & Anr. Vs Anil Gupta & Ors.
Delhi High Court · (2023) 10 DEL CK 3742
High Courts09 Oct 2023Disposed Of
Crocs Inc.USA Vs Aquallite India Limited & Anr.
Delhi High Court · (2023) 10 DEL CK 3741
High Courts09 Oct 2023Allowed
New Balance Athletics Inc. Vs Salman Khan & Anr.
Delhi High Court · (2023) 10 DEL CK 3740
CPC-Order XXXIX Rules 1 and 2, VIII Rule 10, I Rule 10, VI Rule 17
High Courts09 Oct 2023Dismissed
Somnath Patial Vs State Of NCT Delhi
Delhi High Court · (2023) 10 DEL CK 3758
Cr.P.C.-Section 438, 161, 41AIPC-Sections 419, 420, 467, 468, 471, 120-BPenal Code, 1860-Sections 34, 149
High Courts09 Oct 2023Dismissed
IRCON International Limited Vs Delhi Metro Rail Corporation
Delhi High Court · (2023) 10 DEL CK 3759
Arbitration and Conciliation Act, 1996-Section 34, 34(2-A)Indian Contract Act, 1873-Section 55, 73Goods and Services Tax Act
High Courts09 Oct 2023Disposed Of
M/s. Asian Hotels Ltd Vs Commissioner Of Income Tax-I
Delhi High Court · (2023) 10 DEL CK 3883
Income Tax Act, 1961-Section 37, 37(1), 373, 30 to 36, 30(a)(ii), 31(i)Income Tax Act, 1922-Section 10(1), 10(2)(v), 10(2)(xv)