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Delhi High Court judgments

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High Courts08 Dec 2023Disposed Of

Vinod Rajoria Vs Delhi Development Authority And Ors

Delhi High Court · (2023) 12 DEL CK 0042

Constitution of India, 1950 — Article 21, 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 45(2)(b)Land Acquisition Act, 1894 — Section 4, 4(1), 6, 9, 17(1)
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High Courts07 Dec 2023Disposed Of

Shalahuddin Vs Ved Prakash

Delhi High Court · (2023) 12 DEL CK 0296

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13, Order 21 Rule 26
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High Courts07 Dec 2023Disposed Of

Bhikhu Mali & Anr. Vs Ved Prakash

Delhi High Court · (2023) 12 DEL CK 0295

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13, Order 21 Rule 26
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High Courts07 Dec 2023Disposed Of

Buddhu & Ors. Vs Ved Prakash

Delhi High Court · (2023) 12 DEL CK 0293

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13, Order 21 Rule 26
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