High Courts07 Dec 2023Disposed Of
Bhagat Ram Om Prakash Agro Private Limited & Anr. Vs Commissioner Central Tax GST Delhi- East
Delhi High Court · (2023) 12 DEL CK 0290
Central Goods And Services Tax Act, 2017 — Section 67(1), 70
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Delhi High Court judgments
1,35,544 judgments · page 1,511 of 6,778
High Courts07 Dec 2023Disposed Of
Commissioner Of Income Tax (Exemptions) Delhi Vs Canara Bank Relief And Welfare Society
Delhi High Court · (2023) 12 DEL CK 0289
Income Tax Rules, 1962 — Rule 17Income Tax Act, 1961 — Section 11, 11(2), 11(5), 12A, 143(1), 147, 148
High Courts07 Dec 2023Disposed Of
Pr. Commissioner Of Income Tax -7 Vs St Microelectronics Pvt. Ltd.
Delhi High Court · (2023) 12 DEL CK 0288
High Courts07 Dec 2023Disposed Of
Commissioner Of Income Tax - International Taxation -3 Vs Travelport L.P. USA
Delhi High Court · (2023) 12 DEL CK 0287
Income Tax Act, 1961 — Section 144C, 153
High Courts07 Dec 2023Disposed Of
Pr. Commissioner Of Income Tax-1 Vs M/S Ansal Properties And Infrastructure Limited
Delhi High Court · (2023) 12 DEL CK 0286
Income Tax Act, 1961 — Section 35D(2)(c)(iv)
High Courts07 Dec 2023
Johnson & Johnson Pte. Ltd Vs Abbireddi Satish Kumar & Ors
Delhi High Court · (2023) 12 DEL CK 0197
High Courts07 Dec 2023Disposed Of
Loil Overseas Foods Ltd Vs MGR Holding
Delhi High Court · (2023) 12 DEL CK 0049
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151
High Courts07 Dec 2023Disposed Of
Lamboder Jha Vs Govt Nct Of Delhi & Ors
Delhi High Court · (2023) 12 DEL CK 0048
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Dec 2023Disposed Of
Aditya Raj Vs State & Another
Delhi High Court · (2023) 12 DEL CK 0047
Code Of Criminal Procedure, 1973 — Section 91, 164, 439Indian Penal Code, 1860 — Section 34, 354C, 354D, 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 29
High Courts07 Dec 2023Dismissed
Union Of India Vs India Infrastructure & Logistics Private Ltd
Delhi High Court · (2023) 12 DEL CK 0046
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Limitation Act, 1963 — Section 5, 14
High Courts07 Dec 2023Disposed Of
Municipal Corporation Of Delhi Vs Jai Prakash
Delhi High Court · (2023) 12 DEL CK 0045
Limitation Act, 1963 — Section 5
High Courts07 Dec 2023Disposed Of
KTM-AG Vs Honda Motorcycles And Scooter India Pvt. Ltd. And Anr.
Delhi High Court · (2023) 12 DEL CK 0044
High Courts07 Dec 2023
GSP Crop Science Pvt Ltd Vs Jai Farm Chemicals Pvt Ltd
Delhi High Court · (2023) 12 DEL CK 0043
Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts07 Dec 2023Disposed Of
Kamlesh Chauhan And Ors Vs Sanjeev Aggarwal
Delhi High Court · (2023) 12 DEL CK 0035
High Courts07 Dec 2023
Mahalakshmi Pavani Vs UCO Bank & Anr
Delhi High Court · (2023) 12 DEL CK 0034
Contempt of Courts Act, 1971 — Section 2(b), 11, 12India Succession Act, 1925 — Section 57, 213< /li>
High Courts07 Dec 2023
Shalini Singh Vs United India Insurance Co.Ltd. & Ors
Delhi High Court · (2023) 12 DEL CK 0033
Constitution of India, 1950 — Article 14, 16Code of Civil Procedure, 1908 — Section 151
High Courts07 Dec 2023Dismissed
Sanjiv Kumar Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0032
Constitution of India, 1950 — Article 20(3), 141, 142Code Of Criminal Procedure, 1973 — Section 2(h), 53, 53A, 173(6), 311A, 482Indian Penal Code, 1860 — Section 120B
High Courts06 Dec 2023Dismissed
Ziyaul Islam Siddiqui Vs State & Anr
Delhi High Court · (2023) 12 DEL CK 0039
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 328, 376, 419
High Courts06 Dec 2023Dismissed
Vineet Jhavar Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 384, 385, 420, 468, 471
High Courts06 Dec 2023Disposed Of
Defsys Solutions Private Limited Vs Union Of India
Delhi High Court · (2023) 12 DEL CK 0037
Constitution of India, 1950 — Article 14, 311Code Of Criminal Procedure, 1973 — Section 91, 160