High Courts12 Dec 2023Dismissed
Pehlad Rai Vs Tara Devi (Now Deceased) Through Her Legal Heirs & Ors.
Delhi High Court · (2023) 12 DEL CK 0062
Code of Civil Procedure, 1908 — Section 2(12), 100, Order 20 Rule 12
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,509 of 6,778
High Courts11 Dec 2023Allowed
Sant Ram Vs Delhi State GST & Ors.
Delhi High Court · (2023) 12 DEL CK 4053
Central Goods and Services Tax Act, 2017-Section 29, 29(1), 29(2), 22, 24, 25(3), 10
High Courts11 Dec 2023Disposed Of
Deepak Saluja Vs Spg Consumer Product Pvt Ltd
Delhi High Court · (2023) 12 DEL CK 0067
Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts11 Dec 2023Allowed
Rohit Dixit Vs State Nct Of Delhi & Ors.
Delhi High Court · (2023) 12 DEL CK 0066
Indian Penal Code, 1860 — Section 313, 328, 376, 506Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts11 Dec 2023Dismissed
Irshad Ahmad Vs Sukhe Singh @ Mahesh Master
Delhi High Court · (2023) 12 DEL CK 0054
Indian Penal Code, 1860 — Section 52, 499, 500Code Of Criminal Procedure, 1973 — Section 251, 313, 378, 378(4)Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts11 Dec 2023Disposed Of
Manu Prashant WIG Vs State (Nct Of Delhi)
Delhi High Court · (2023) 12 DEL CK 0053
Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 439Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 6
High Courts11 Dec 2023Allowed
Dr Suman Gupta Vs Ravinder Pratap & Ors
Delhi High Court · (2023) 12 DEL CK 0052
Indian Penal Code, 1860 — Section 52, 499, 500Code Of Criminal Procedure, 1973 — Section 190, 482
High Courts11 Dec 2023Disposed Of
Radheyshyam Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2023) 12 DEL CK 0051
Constitution of India, 1950 — Article 226, 227
High Courts11 Dec 2023Disposed Of
Tata Aig General Insurance Co. Ltd Vs A.K. Tripathi & Ors.
Delhi High Court · (2023) 12 DEL CK 0050
Delhi Shops & Establishments Rules, 1954 — Rule 14
High Courts08 Dec 2023Allowed
Mr. Jagmohan Singh Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 12 DEL CK 4057
Indian Succession Act, 1925-Section 276, 63(c)Indian Evidence Act-Section 68
High Courts08 Dec 2023Dismissed
Principal Commissioner Of Income Tax -Central -1 Vs Oxygen Business Park Pvt. Ltd (Formerly Known As Achvis Softech Pvt. Ltd.)
Delhi High Court · (2023) 12 DEL CK 4055
Income Tax Act, 1961-Section 260A, 153A, 153A(1), 143(1), 132, 80IAB, 271(1)(c), 132A, 147/148, 143(2)
High Courts08 Dec 2023Disposed Of
Ms Susheela Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 12 DEL CK 4052
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Section 363
High Courts08 Dec 2023Allowed
Puma Se, Puma Way 1, Herzogenaurach, 91074, Germany Vs Gajari Online Services Pvt Ltd. C-398-399, Sector-10, Noida Gautam Budha Nagar, UP
Delhi High Court · (2023) 12 DEL CK 0198
Trade Marks Rules, 2017 — Rule 124Trade Marks Act, 1999 — Section 2(1)(zg), 11(2), 11(3), 21, 57
High Courts08 Dec 2023Allowed
Jagmohan Singh Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0061
Indian Succession Act, 1925 — Section 63(c), 276Evidence Act, 1872 — Section 68
High Courts08 Dec 2023
Yajur Commodities Ltd Vs Suresh Asrani
Delhi High Court · (2023) 12 DEL CK 0060
Code of Civil Procedure, 1908 — Section 20, Order 7 Rule 11Limitation Act, 1963 — Section 14
High Courts08 Dec 2023
Raghav Lifestyle Products Unit Ii Vs Suzan Michael Pany Proprietor M / S Suhaan Enterprise
Delhi High Court · (2023) 12 DEL CK 0059
Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts08 Dec 2023Allowed
Emerson Process Mangement Power And Water Solutions Inc Vs Controller Of Patents
Delhi High Court · (2023) 12 DEL CK 0058
High Courts08 Dec 2023Allowed
K Suresh Vs Agnibh Mudi & Ors
Delhi High Court · (2023) 12 DEL CK 0057
Motor Vehicles Act, 1988 — Section 165
High Courts08 Dec 2023Allowed
M/S. Shanus Impex Vs Union Of India & Ors
Delhi High Court · (2023) 12 DEL CK 0056
Customs Act, 1962 — Section 110A, 123, 125, 151A
High Courts08 Dec 2023Disposed Of
M/S. S K Overseas Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 0055
Customs Act, 1962 — Section 151A