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Delhi High Court judgments

1,35,544 judgments · page 1,508 of 6,778

High Courts12 Dec 2023Partly Allowed

Omaxe Ltd. Vs Praveen Kapoor & Ors.

Delhi High Court · (2023) 12 DEL CK 3870

Arbitration and Conciliation Act, 1996-Section 31, 32, 32(3), 33, 33(4), 34, 34(1), 34(2), 34(2)(a)(iii), 34(2)(a)(iv), 34(2A), 34(4)Companies Act, 1956Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1964
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High Courts12 Dec 2023Partly Allowed

Kamal Singh Vs Kanta Bangari

Delhi High Court · (2023) 12 DEL CK 3926

Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Family Courts Act, 1984-Section 19
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High Courts12 Dec 2023Disposed Of

Directorate Of Enforcement Vs Ms. Sonali G Badhe

Delhi High Court · (2023) 12 DEL CK 3929

Right to Information Act, 2005-Section 24, 24(1), proviso to Section 24, 20, Second ScheduleProtection of Human Right Act, 1993-Section 2(1)(d)Constitution of India-Article 226
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High Courts12 Dec 2023Dismissed

Omar Abdullah Vs Payal Abdullah & Anr.

Delhi High Court · (2023) 12 DEL CK 3947

Foreign Marriage Act 1969-Section 18Special Marriage Act, 1954-Section 4, 15, 17, 18, 24, 27, 27(1)(B), 27(1)(D), 27(1A), 27(2)Hindu Marriage Act, 1955-Section 5, 13, 13(1)(ia), 13(1A), 13-B
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High Courts12 Dec 2023Disposed Of

State Vs Saurabh

Delhi High Court · (2023) 12 DEL CK 3892

Cr.P.C.-Section 397, 401, 482, 164, 227, 228, 288, 173IPC-Section 376
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High Courts12 Dec 2023Dismissed

Gajender Singh Negi Vs Smt. Anju Negi

Delhi High Court · (2023) 12 DEL CK 4000

Hindu Marriage Act, 1955-Section 28, 13(1)(ia) and (ib)Protection of Women from Domestic Violence Act, 2005-Section 12, 12(1)IPC-Sections 406, 498A, 34
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High Courts12 Dec 2023Dismissed

Kavita @ Meena Vs Vijay

Delhi High Court · (2023) 12 DEL CK 4006

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(i)Indian Penal Code-Sections 498A, 406, 34
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