High Courts13 Dec 2023Dismissed
Memvir Singh Vs Union Of India & Ors
Delhi High Court · (2023) 12 DEL CK 0105
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,506 of 6,778
High Courts13 Dec 2023Disposed Of
Manas Beura And Ors. Vs Union Of India And Ors
Delhi High Court · (2023) 12 DEL CK 0104
High Courts13 Dec 2023Dismissed
Santokh Dhunna Vs Nitesh Kumar
Delhi High Court · (2023) 12 DEL CK 0103
High Courts13 Dec 2023Dismissed
Kendriya Vidyalaya Through The Principal & Anr Vs Aryan Kumar Through Father Ravinder Kumar & Anr
Delhi High Court · (2023) 12 DEL CK 0102
Constitution of India, 1950 — Article 41CBSE Examination Bye-Laws, — Rule 40.01
High Courts13 Dec 2023Disposed Of
Mohd. Sattar Through Lrs Vs Mohd. Ashfaq And Ors
Delhi High Court · (2023) 12 DEL CK 0101
High Courts13 Dec 2023Disposed Of
Vijay Singh Vs Sher Singh
Delhi High Court · (2023) 12 DEL CK 0100
Delhi Rent Control Act, 1995 — Section 1(2), 14(1)(e)Delhi Municipal Corporation Act, 1957 — Section 507
High Courts13 Dec 2023Disposed Of
Matlub Ali Vs Neeta Yadav And Ors
Delhi High Court · (2023) 12 DEL CK 0099
High Courts13 Dec 2023Allowed
Ashok H Advani Vs Mukesh Kumar Singh
Delhi High Court · (2023) 12 DEL CK 0098
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 21 Rule 30, Order 21 Rule 41, Order 21 Rule 41(1), Order 21 Rule 41(2)
High Courts13 Dec 2023Disposed Of
Gunjan Kumar Vs Vedant & Ors
Delhi High Court · (2023) 12 DEL CK 0097
Contempt of Courts Act, 1971 — Section 2, 10, 12Code of Criminal Procedure, 1973 — Section 251, 340Indian Penal Code, 1860 — Section 193, 195
High Courts13 Dec 2023Disposed Of
Sriganesh Eswaran Vs M/S Secrets Of India Tours Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 0096
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151
High Courts13 Dec 2023Disposed Of
Pradeep Kumar Gupta Vs Directorate Of Education & Anr
Delhi High Court · (2023) 12 DEL CK 0095
High Courts13 Dec 2023Dismissed
Prem Dutt Sharma Vs Braham Dutt Sharma & Ors
Delhi High Court · (2023) 12 DEL CK 0094
Code of Civil Procedure, 1908 — Order 10 Rule 1
High Courts13 Dec 2023Disposed Of
Oriental Insurance Co Ltd Vs Balbir Kumari & Ors
Delhi High Court · (2023) 12 DEL CK 0093
High Courts13 Dec 2023Disposed Of
M/S Marble Art & Anr Vs Union Of India & Ors
Delhi High Court · (2023) 12 DEL CK 0092
High Courts13 Dec 2023Disposed Of
Star India Private Ltd And Anr Vs T1.Mylivecricket.Club And Ors
Delhi High Court · (2023) 12 DEL CK 0091
High Courts13 Dec 2023Disposed Of
Pratima Tyagi Vs Commissioner Of G.S.T & Anr
Delhi High Court · (2023) 12 DEL CK 0090
Central Goods and Services Tax Act, 2017 — Section 29(2)
High Courts13 Dec 2023Disposed Of
Amit Kumar Vs State Nct Of Delhi & Ors
Delhi High Court · (2023) 12 DEL CK 0065
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 509
High Courts13 Dec 2023Disposed Of
Nayati Medical Pvt. Ltd. And Ors Vs A.S Pharma Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 0064
Code Of Criminal Procedure, 1973 — Section 258, 262, 263, 264, 265, 320, 482Negotiable Instruments Act, 1881 — Section 138, 139, 142, 143, 147
High Courts13 Dec 2023Dismissed
National Agricultural Cooperative Marketing Federation Ltd. Vs Avneet Goel
Delhi High Court · (2023) 12 DEL CK 0063
Code of Civil Procedure, 1908 — Order 1 Rule 9Indian Contract Act, 1872 — Section 4, 7, 22Evidence Act, 1872 — Section 91, 92, 94
High Courts12 Dec 2023Dismissed
M/S Jubliant Foodworks Ltd. Vs Indian Oil Corporation Ltd.
Delhi High Court · (2023) 12 DEL CK 3679
Arbitration and Conciliation Act, 1996-Section 5, 12, 12(1), 12(5), 13(2), 21, 34, 34(2), 34(2)(b), 34(2)(b)(ii), 34(2-A), Explanation 1 to Section 34(2), 37, 75, 81Arbitration Act, 1940-Section 30Arbitration and Conciliation (Amendment) Act, 2015-Section 12(5), 26