COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,504 of 6,778

High Courts13 Dec 2023Allowed

Nayati Medical Pvt. Ltd. & Ors. Vs A.S Pharma Pvt. Ltd.

Delhi High Court · (2023) 12 DEL CK 3738

Code of Criminal Procedure, 1973-Section 482, 320, 258, 262 to 265Negotiable Instruments Act, 1881-Section 138, 139, 142, 147, 143

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High Courts13 Dec 2023Dismissed

Kendriya Vidyalaya Through The Principal & Anr. Vs Aryan Kumar Through Father Ravinder Kumar & Anr.

Delhi High Court · (2023) 12 DEL CK 3744

Education Code for Kendriya Vidyalayas-Article 106CBSE Examination Bye-Laws-Rule 40.01, 40.1, Bye-Law 40.1(iv)(b) and (vi)Constitution of India-Article 41, 12

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High Courts13 Dec 2023Allowed

Amit Kumar Vs State NCT Of Delhi & Ors

Delhi High Court · (2023) 12 DEL CK 3746

Constitution of India-Article 226Code of the Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 376, 509

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High Courts13 Dec 2023Disposed Of

BSES Rajdhani Power Ltd & Anr. Vs Union Of India & Ors.

Delhi High Court · (2023) 12 DEL CK 3761

Electricity Act, 2003Central Goods and Services Tax Act, 2017-Section 11, 8Delhi Goods and Services Tax Act, 2017

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High Courts13 Dec 2023Dismissed

Santokh Dhunna Vs Nitesh Kumar

Delhi High Court · (2023) 12 DEL CK 3765

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High Courts13 Dec 2023Disposed Of

PR Commissioner Of Income Tax, Central-3 Vs Sh. Shyam Sunder Jindal

Delhi High Court · (2023) 12 DEL CK 3786

Income-tax Act, 1961-Section 254(2)

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High Courts13 Dec 2023

Viren Singh Vs Madhup Vyasf & Ors.

Delhi High Court · (2023) 12 DEL CK 3792

Contempt of Courts Act, 1971-Section 11, 12Delhi Municipal Corporation Act, 1957-Section 347B (f), 347B (f)(o)

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High Courts13 Dec 2023Disposed Of

Manas Beura & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 12 DEL CK 3826

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High Courts13 Dec 2023Disposed Of

Pradeep Kumar Gupta Vs Directorate Of Education & Anr.

Delhi High Court · (2023) 12 DEL CK 3853

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High Courts13 Dec 2023Dismissed

KC India Test Laboratories & Ors. Vs Delhi Development Authority & Ors.

Delhi High Court · (2023) 12 DEL CK 3815

Constitution of India-Articles 14, 19, 21, 226

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High Courts13 Dec 2023Dismissed

Quantum University Vs International Quantum University For Integrative Medicine Inc

Delhi High Court · (2023) 12 DEL CK 3861

Arbitration and Conciliation Act, 1996-Section 34, 37, 346, 75, 81Arbitration & Conciliation (Amendment) Act, 2015Arbitration Act, 1940-Section 30

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High Courts13 Dec 2023Allowed

Bristol Myers Squibb Holdings Ireland Unlimited Company & Ors. Vs Jigs Chemical Limited & Anr.

Delhi High Court · (2023) 12 DEL CK 3869

Court Fees Act, 1870-Section 16CPC-Order VIII Rule 10

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High Courts13 Dec 2023Dismissed

National Agricultural Cooperative Marketing Federation Ltd. Vs Avneet Goel

Delhi High Court · (2023) 12 DEL CK 3797

Multi State Co-operative Societies Act, 2002-Section 115Code of Civil Procedure, 1908-Order I Rule 9Indian Contract Act, 1872-Sections 4, 7 and 22

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High Courts13 Dec 2023Disposed Of

M/S Marble Art & Anr. Vs Union Of India & Ors.

Delhi High Court · (2023) 12 DEL CK 3884

Central Excise Tariff Act, 1985-Chapter Note 4 of Chapter 25

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High Courts13 Dec 2023Disposed Of

The New India Assurance Co Ltd Vs Prasoon Agarwal & Ors.

Delhi High Court · (2023) 12 DEL CK 3890

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High Courts13 Dec 2023Dismissed

Prem Dutt Sharma Vs Shri Braham Dutt Sharma & Ors.

Delhi High Court · (2023) 12 DEL CK 3900

Code of Civil Procedure, 1908-Order I Rule 10

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High Courts13 Dec 2023Disposed Of

Oriental Insurance Co Ltd Vs Balbir Kumari & Ors

Delhi High Court · (2023) 12 DEL CK 3902

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High Courts13 Dec 2023

Body Cupid Pvt Ltd Vs MS Vbro Skincare Pvt & Ors.

Delhi High Court · (2023) 12 DEL CK 3921

Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 12ADHC (Original Side) Rules, 2018CPC-Order 11 Rule 1, 3 and 5; Order XXXIX Rule 1 and 2; Order XXXIX Rule 3

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High Courts13 Dec 2023

Star India Private Ltd & Anr. Vs T1.Mylivecricket.Club & Ors.

Delhi High Court · (2023) 12 DEL CK 3923

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High Courts13 Dec 2023Allowed

Star India Pvt. Ltd. & Anr. Vs Oxibuzz.Com & Ors.

Delhi High Court · (2023) 12 DEL CK 3934

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