High Courts14 Dec 2023Allowed

Vishnu Dutt Sharma Vs Manju Sharma

Delhi High Court · (2023) 12 DEL CK 0084

Constitution of India, 1950 — Article 142(1)Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 13, 13B, 13(1)(ia), 13(1)(ib)
High Courts14 Dec 2023Disposed Of

Google Llc Vs Makemytrip (India) Private Limited And Ors

Delhi High Court · (2023) 12 DEL CK 0083

Constitution of India, 1950 — Article 19(1)(g)Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(2)(b), 29, 29(1), 29(2), 29(3), 29(4), 29(4)(a), 29(4)(b), 29(4)(c), 29(6)(d), 29(7), 29(8), 29(8)(a), 30(1), 30(1)(a), 30(1)(b)
High Courts14 Dec 2023Dismissed

AGVA Healthcare Private Limited & Ors. Vs AGFA-GEVAERT NV & Anr

Delhi High Court · (2023) 12 DEL CK 0070

Code of Civil Procedure, 1908 — Section 151, Order 11, Order 1 Rule 1(lc)(i), Order 1 Rule 1(lc)(ii), Order 11 Rule 1(3), Order 11 Rule 1(4), Order 11 Rule 1(5), Order 39 Rule 1, Order 13 Rule 2, Order 39 Rule 2, Order 11 Rule 5Delhi High Court (Original Side) Rules, 2018 — Rule
High Courts14 Dec 2023Dismissed

C. P. Singh Vs Vinod Prasad

Delhi High Court · (2023) 12 DEL CK 0069

Code Of Criminal Procedure, 1973 — Section 251, 313, 378(1)Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139
High Courts13 Dec 2023Disposed Of

Meetu Hans Vs Aman Gupta & Anr.

Delhi High Court · (2023) 12 DEL CK 3696

Civil Procedure Code, 1908-Order VII Rule 11, Section 151, VIII Rule 1Registration Act, 1908-Section 17(1)(d), 49Indian Stamp Act, 1899-Sections 33, 35
High Courts13 Dec 2023Dismissed

Shalini Gola Vs Anand Goyal

Delhi High Court · (2023) 12 DEL CK 3698

Constitution of India-Article 227Code of Civil Procedure, 1908-Order IX Rule 7, XXXIX Rule 1 and 2, VIII Rule 1Commercial Courts Act, 2015
High Courts13 Dec 2023Disposed Of

Gunjan Kumar Vs Vedant & Ors.

Delhi High Court · (2023) 12 DEL CK 3710

Contempt of Courts Act, 1971-Sections 2, 10, 12Code of Criminal Procedure, 1973-Section 340, 251Indian Penal Code, 1860-Sections 193, 195
High Courts13 Dec 2023Disposed Of

Vijay Singh Vs Sher Singh

Delhi High Court · (2023) 12 DEL CK 3704

Delhi Rent Control Act, 1995-Section 14(1)(e), 1(2), proviso to sub-section (2) of Section 1Delhi Municipal Corporation Act, 1957-Section 507