High Courts13 May 2026Allowed
Pankaj Gupta & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 1955
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 151 of 5,824
High Courts13 May 2026
Dinesh Shastri Vs Vinod Bhasin & Ors.
Delhi High Court · (2026) 05 DEL CK 1967
Code of Criminal Procedure, 1973-Section 156(3), 397Limitation Act 1963-Article 131
High Courts13 May 2026
Naresh Singh Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 05 DEL CK 2067
IPC-Sections 380, 419, 420, 468, 471, 120B, 34Juvenile Justice (Care and Protection of Children) Act, 2015-Section 24; Rule 14 of Rules made thereunder
High Courts13 May 2026Disposed Of
Uttar Pradesh State Road Transport Corporation Vs Seema Rustagi
Delhi High Court · (2026) 05 DEL CK 1819
Motor Vehicle Act, 1988-Section 168
High Courts13 May 2026Disposed Of
Smt. Suman & Ors. Vs HDFC ERGO General Insurance Co. Ltd. & Anr.
Delhi High Court · (2026) 05 DEL CK 1820
Indian Penal Code, 1860-Sections 285/336/337/304A
High Courts13 May 2026Disposed Of
Smt Kalpana Chauhan Vs The Oriental Insurance Co Ltd
Delhi High Court · (2026) 05 DEL CK 1821
High Courts13 May 2026Disposed Of
Sanjeev Mehndiratta Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1794
High Courts13 May 2026Disposed Of
Anuj Garg Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1795
Constitution of India-Article 14, 21SARFAESI ActIPC
High Courts13 May 2026Disposed Of
Steel Authority Of India Ltd. Vs Sh. R.K. Mishra
Delhi High Court · (2026) 05 DEL CK 1796
Right to Information Act, 2005-Section 2(h), 2(h)(d)(i), 8(1)(d), 8(1)(e), 11
High Courts13 May 2026Dismissed
Navya Industries Vs NTPC Limited
Delhi High Court · (2026) 05 DEL CK 1850
Constitution of India-Article 226
High Courts13 May 2026Dismissed
Yogesh Kumar Sharma Vs Canara Bank (Erstwhile Syndicate Bank)
Delhi High Court · (2026) 05 DEL CK 1895
Commercial Courts Act, 2015-Section 13Code of Civil Procedure 1908-Section 96, Order I Rule 10, 47, 21, 1 Rule 10Banker’s Books of the Evidence Act
High Courts13 May 2026Dismissed
Oyo Hotels And Homes Pvt. Ltd. Vs Shri Amit Samanta
Delhi High Court · (2026) 05 DEL CK 1896
Arbitration and Conciliation Act, 1996-Section 8, 8(i)Arbitration and Conciliation Act, 1966-Section 8
High Courts13 May 2026Disposed Of
K Vinod Kumar Vs Shri Govind Mohan, Secretary & Ors.
Delhi High Court · (2026) 05 DEL CK 1720
High Courts13 May 2026Disposed Of
Shri Ashish Kapoor Vs N Saravana Kumar
Delhi High Court · (2026) 05 DEL CK 1721
High Courts13 May 2026Disposed Of
Vijay Sehgal Vs Municipal Corporation Of Delhi Through Mr Sanjeev Kumar Assit Engineer Bldg
Delhi High Court · (2026) 05 DEL CK 1722
High Courts13 May 2026Disposed Of
Rajeev Kumar Chauhan Vs Rajesh Kumar Singh & Anr.
Delhi High Court · (2026) 05 DEL CK 1723
High Courts13 May 2026Disposed Of
Kameshwar Kumar Rai & Ors. Vs Parag Karunakar Singh & Anr.
Delhi High Court · (2026) 05 DEL CK 1724
High Courts13 May 2026Disposed Of
Ashok Kumar Vs Ms Nandini Paliwal & Ors.
Delhi High Court · (2026) 05 DEL CK 1725
Contempt of Courts Act, 1971
High Courts13 May 2026Disposed Of
Sulekh Malik Vs Aqil Ahmed & Anr.
Delhi High Court · (2026) 05 DEL CK 1726
CPC-Order 1 Rule 10(2), Section 151
High Courts13 May 2026Dismissed
Shakotla Mishra Vs State Govt Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0644
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 438Code of Criminal Procedure, 1973- Section 164, 313, 397Indian Penal Code, 1860- Section 354A(1)(i), 509