High Courts14 May 2026Dismissed

Ravinder Singh Vs Praveen Kumar Sharma

Delhi High Court · (2026) 05 DEL CK 0659

Code of Civil Procedure, 1908- Section 96, Order 41 Rule 1Central Civil Services (Conduct) Rules, 1964- Rule 3(1)(iii), 3(1)(vi), 3(1)(xviii)Limitation Act, 1963-Article 75, 76, 113
High Courts14 May 2026Partly Allowed

Sonu @ Has Nain Vs State (Nct Of Delhi)

Delhi High Court · (2026) 05 DEL CK 0655

Criminal Procedure Code, 1973- Section 164, 207, 232, 235(1), 313(1)(b), 374(2), 482Indian Penal Code, 1860- Section 376, 450, 503, 506, 506IIProtection of Children from Sexual Offences Act, 2012-Section 5(l), 6
High Courts14 May 2026Allowed

Kartik Vs State Of Nct Of Delhi

Delhi High Court · (2026) 05 DEL CK 0654

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 415(2)Code of Criminal Procedure, 1973- Section 164, 207, 232, 235(1), 313(1)(b)Indian Penal Code, 1860- Section 174A, 363, 376, 376(2)(n)