High Courts23 Sept 2026

Anil Ahluwalia Vs State Nct Of Delhi & Ors

Delhi High Court · (2026) 09 DEL CK 3972

Bharatiya Nagarik Suraksha Sanhita (BNSS)-Section 528, 175(3), 438, 438(2), 438(3), 225CrPC-Section 156(3), 200, 202, 397, 397(1), 397(2), 397(3), 482, 401, 483Constitution of India-Article 126
High Courts23 Sept 2026

Vikrant @ Ashu Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2026) 09 DEL CK 3975

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Code of Criminal Procedure, 1973-Section 374(2), 207, 209, 313(1)(b), 232, 235(1)Indian Penal Code, 1872-Section 307, 174A, 324, 300
High Courts23 Sept 2026

M/S Ronuk Industries Ltd Vs Manju Khanna

Delhi High Court · (2026) 09 DEL CK 3980

Code of Civil Procedure, 1908-Section 100, 115, 151, Order XII Rule 6, 39 Rule 10, XLII, XI Rule 12Benami Transactions (Prohibition) Act, 1988Indian Evidence Act, 1872-Section 116