High Courts22 Sept 2026

Rajesh Kumar Vs State

Delhi High Court · (2026) 09 DEL CK 3699

Indian Penal Code, 1860-Section 302, 304 Part II, 387, 34Arms Act, 1959-Section 25NDPS Act-Section 21, 61, 85
High Courts22 Sept 2026

Girish Kumar Jain Vs UCO Bank

Delhi High Court · (2026) 09 DEL CK 3706

Code of Civil Procedure, 1908-Section 96, Order VI Rule 17, II Rule 2Indian Contract Act, 1872-Section 73
High Courts22 Sept 2026

Rajesh Kumar Vs State

Delhi High Court · (2026) 09 DEL CK 3709

Indian Penal Code, 1860-Section 302, 304 Part II, 387, 34Arms Act, 1959-Section 25NDPS Act-Section 21, 61, 85
High Courts22 Sept 2026

Rajesh Kumar Vs State

Delhi High Court · (2026) 09 DEL CK 3713

Indian Penal Code, 1860-Section 302, 304 Part II, 387/34Arms Act, 1959-Section 25NDPS Act-Section 21/61/85
High Courts21 Sept 2026

U E Trade Corporation (India) Pvt Ltd Vs Dr Bhupesh Mangla

Delhi High Court · (2026) 09 DEL CK 3305

Code of Civil Procedure, 1908-Section 96, 151, 2(12), 34, Order XLI, XLI Rule 27, 41 Rule 27, I Rule 10, XIV Rule 5, XX Rule 12, 41Transfer of Property Act, 1882-Section 106, 108(q), 111, 111(a), 111(f), 111(g)Indian Evidence Act, 1872-Section 116, 138, 65(e), 65(f), 74, 74(2), 77, 79