High Courts18 Sept 2026Allowed

Rishi Raj Sharma Vs Ramesh Lata

Delhi High Court · (2026) 09 DEL CK 2569

Code of Civil Procedure, 1908-Order XXXVII Rule 3(7), Section 151, XXXVII Rule 2(3), XXXVII Rule 3, XXXVII Rule 3(3), XXXVII Rule 3(1), XXXII Rule 3 Sub-rule (7), XXXVIILimitation Act, 1963-Section 5Constitution of India-Article 227
High Courts18 Sept 2026

Syed Farhan Ali Vs M/s ABB India Limited

Delhi High Court · (2026) 09 DEL CK 2573

Code of Civil Procedure, 1908-Order XXI Rule 30, XXI Rule 41(2), XXI Rule 41(3), Section 47Arbitration and Conciliation Act, 1996-Section 34, 37Constitution of India-Article 227
High Courts18 Sept 2026

Anil Prashar Vs State & Ors.

Delhi High Court · (2026) 09 DEL CK 2581

Indian Succession Act, 1925-Section 299, 276, 63, 63(c)Evidence Act-Section 68CPC-Section 151, Order XLI Rule 27