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Delhi High Court judgments

1,35,544 judgments · page 1,493 of 6,778

High Courts19 Dec 2023Dismissed

Dr Brahma Deo Vs Vijay Sampla And Others

Delhi High Court · (2023) 12 DEL CK 0109

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Rules, 1995 — Rule 12(2)UP Government Servant (Discipline & Appeal) Rules, 1999 — Rule 10(2)
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High Courts19 Dec 2023Dismissed

Damini Manchanda Vs Avinash Bhambhani

Delhi High Court · (2023) 12 DEL CK 0107

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 9 Rule 7, Order 7 Rule 11Family Court Act, 1984 — Section 9Hindu Marriage Act, 1955 — Section 19
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High Courts18 Dec 2023Dismissed

Deepak Aggarwal Vs Yogesh Jain

Delhi High Court · (2023) 12 DEL CK 3734

Delhi Rent Control Act, 1958-Section 14(1)(a), 25B(8), 25B, Chapter IIIA, 25A, 25B(1), 14(1)(e), 14A, 14B, 14C and 14D, 14(1)(h)
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High Courts18 Dec 2023Disposed Of

Dr. Arun Mohan Vs Central Bureau Of Investigation

Delhi High Court · (2023) 12 DEL CK 3703

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Prevention of Corruption Act, 1988-Section 2(b), 2(c), Explanation-1 to Section 2(c), 2(c)(v), 2(c)(vi), 7, 7A
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High Courts18 Dec 2023Dismissed

Rathod Anil Vs Union Of India

Delhi High Court · (2023) 12 DEL CK 3842

Engineering Services Examination Rules, 2018-Rule 18, 19, Annexure-I, Appendix-II, para 5 (Note-V)Rights of Persons with Disabilities Act, 2016-Section 3(3), 8, 33, 34, 58(3)Rights of the Persons with Disabilities Rules, 2017-Rule 18, 19
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High Courts18 Dec 2023Dismissed

Mohd.Mustaqeem Vs State (Govt Of NCT) Of Delhi

Delhi High Court · (2023) 12 DEL CK 3845

Indian Penal Code, 1860 (IPC)-Sections 302, 149, 147, 148, 436, 120B, 34, 153A, 380, 427, 450, 188Criminal Procedure Code, 1973 (Cr.P.C.)-Sections 161, 437(2)Arms Act, 1959-Sections 25, 27
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