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Delhi High Court judgments

1,35,544 judgments · page 1,494 of 6,778

High Courts18 Dec 2023Allowed

Ms Nidhi Sawnani Vs Harsh Sawnani

Delhi High Court · (2023) 12 DEL CK 3852

Family Courts Act, 1984-Section 19(1), 10(1), 10(2), 14, 20Code of Civil Procedure, 1908-Section 151, Order IX Rule VIIHindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(iii)
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High Courts18 Dec 2023Partly Allowed

Smaaash Leisure Ltd Vs Ambience Commercial Developers Pvt. Ltd.

Delhi High Court · (2023) 12 DEL CK 3879

Arbitration and Conciliation Act, 1996-Section 34, 13(1), 12, 11(5), 12(1)(b), 17, 12(5), 11(5) and (6), 14, 12(1) to 12(4), 13, 14(1)(a), 14(1), 4, 7, 12(4), 13(2), 16(2), Seventh ScheduleCommercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 13(1)Companies Act, 1956
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High Courts18 Dec 2023Dismissed

Beena Nautiyal Vs Kamal Kishore Nautiyal

Delhi High Court · (2023) 12 DEL CK 3927

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005
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High Courts18 Dec 2023Allowed

Devans Modern Breweries Limited Vs Jagpin Breweries Limited

Delhi High Court · (2023) 12 DEL CK 3936

Trade Marks Act, 1999-Section 134; Section 29; Section 29(1); Section 30; Section 30(1)Designs Act, 2000-Section 22; Section 22(4); Section 22(1)CPC-Order VI Rule 17; Order VII Rules 10 & 11; Order XI Rule 6; Order XI; Order XII Rule 6; Order 39 Rule 1 & 2
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High Courts18 Dec 2023Dismissed

CA Subodh Maheshwari Vs Institute Of Chartered Accountants Of India & Anr.

Delhi High Court · (2023) 12 DEL CK 4019

Chartered Accountants Act, 1949-Section 21(2), 21(3), 21(4), Clause (2) of Part IV of the First Schedule, (4) of Part II of the Second ScheduleChartered Accountants (Procedure of Investigation of Professional and Other Misconduct and Conduct of Cases) Rules, 2007-Rule 9(2)(b), 18, 19(1), Chapter VIPC-Sections 420, 409, 467, 468, 471, 34
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