High Courts18 Dec 2023Dismissed
Rajiv Ratan Singh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 4040
Uttar Pradesh Regularization of Ad Hoc Appointment RulesService Rules, 1993Seniority Rules, 1991
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,495 of 6,778
High Courts18 Dec 2023Dismissed
Naveen Gupta Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 4045
Right to Information Act, 2005Administrative Tribunals Act-Section 21, Sub-section (1), Sub-section (3)Constitution of India-Article 226, 58
High Courts18 Dec 2023Dismissed
Ultratech Cement Ltd. Vs Competition Commission Of India & Anr
Delhi High Court · (2023) 12 DEL CK 3670
Competition Act, 2002-Section 3, 4, 17(3), 18, 19, 19(1), 19(1)(a), 19(2), 19(3), 19(4), 19(5), 26, 26(1), 26(2), 26(2A), 26(3), 26(3A), 26(3B), 26(4), 26(5), 26(6), 26(7), 26(8), 35, 36, 36(1), 36(2), 36(2)(a), 36(2)(b), 36(2)(e), 36(3), 36(4), 37, 41(3), 42A, 53A(1)(a), 53N, 53N(1), 53N(2), 53N(3), 53N(4), 53Q(2), 57, 64, Chapter IIConstitution of India-Article 226, 21, 227, 141Code of Civil Procedure, 1908-Order 1 Rule 8, Section 114, XLVII
High Courts18 Dec 2023Dismissed
Pramod Kumar Vs The State (NCT Of Delhi) & Ors.
Delhi High Court · (2023) 12 DEL CK 3661
Cr.P.C.-Section 439, 164IPC-Section 363, 376D, 323, 325POCSO Act-Section 4, 6
High Courts18 Dec 2023Allowed
Adarsh Gaur Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 12 DEL CK 3659
Code of Criminal Procedure, 1973-Section 378(4), 251, 313Negotiable Instruments Act, 1881-Section 138, Proviso to Section 138, Proviso (b) of Section 138, 145(2)Indian Evidence Act, 1872-Section 65B
High Courts18 Dec 2023Disposed Of
Masroor Khan Vs Mohsina Khatun
Delhi High Court · (2023) 12 DEL CK 3656
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1
High Courts18 Dec 2023Disposed Of
Sapan Ahlawat & Anr. Vs Mohan Clothing Compnay Pvt. Ltd.
Delhi High Court · (2023) 12 DEL CK 0196
Constitution of India, 1950 — Article 227
High Courts18 Dec 2023Dismissed
Virindra Kapoor Vs Vijay Kumar Sharma & Ors
Delhi High Court · (2023) 12 DEL CK 0195
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 12 Rule 6 , Order 41 Rule 22Enemy Property Act, 1968 — Section 18B
High Courts18 Dec 2023Disposed Of
Masroor Khan Vs Mohsina Khatun
Delhi High Court · (2023) 12 DEL CK 0193
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts18 Dec 2023Disposed Of
Purshottam Dutt Thapliyal And Anr Vs Ankur Goel And Anr
Delhi High Court · (2023) 12 DEL CK 0192
Constitution of India, 1950 — Article 227
High Courts18 Dec 2023Disposed Of
Anita Goyal & Anr Vs Varun Batta
Delhi High Court · (2023) 12 DEL CK 0191
Code of Civil Procedure, 1908 — Order 5 Rule 1, Order 9 Rule 7,
High Courts18 Dec 2023Disposed Of
Naresh Kumar Garg Vs M/S Btw India Pvt Ltd Through Its Authorised Representative Sh Satyaveer
Delhi High Court · (2023) 12 DEL CK 0190
Constitution of India, 1950 — Article 227
High Courts18 Dec 2023Disposed Of
Naveen Sachdeva Vs Umesh Sehgal
Delhi High Court · (2023) 12 DEL CK 0189
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts18 Dec 2023Allowed
Nidhi Sawnani Vs Harsh Sawnani
Delhi High Court · (2023) 12 DEL CK 0188
Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 7Family Courts Act, 1984 — Section 10, 10(1), 10(2), 14, 19(1), 20Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(iii)
High Courts18 Dec 2023Allowed
Renu Narwani Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0187
Indian Succession Act, 1925 — Section 278, 278(a), 278(b), 278(c)
High Courts18 Dec 2023Dismissed
Sapna Paul Vs Robin Dev Paul
Delhi High Court · (2023) 12 DEL CK 0186
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Indian Penal Code, 1860 — Section 498A
High Courts18 Dec 2023Dismissed
Geeta @ Reeta Mishra Vs Ajay Kumar Mishra
Delhi High Court · (2023) 12 DEL CK 0185
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts18 Dec 2023Dismissed
Poonam Verma Vs Rajesh Verma
Delhi High Court · (2023) 12 DEL CK 0184
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 28
High Courts18 Dec 2023Dismissed
Beena Nautiyal Vs Kamal Kishore Nautiyal
Delhi High Court · (2023) 12 DEL CK 0183
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 28