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Delhi High Court judgments

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High Courts19 Dec 2023Partly Allowed

Uravashi Fakay Vs State Of NCT Of Delhi

Delhi High Court · (2023) 12 DEL CK 3780

Code of Criminal Procedure, 1973-Sections 2(d), 2(r), 4, 5, 164, 167(2), 173, 173(2), 192, 195, 200, 202, 210, 210(1), 210(2), 210(3), 239, 397, 460(e), 482Constitution of India-Article 227Pre-Conception and Pre-Natal Diagnostic Techniques Act, 1994-Sections 2(l), 23, 27, 28, 28(1)(a), 28(1)(b)
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High Courts19 Dec 2023

Sh. Gopal Gupta Vs Sh. Sunil Kumar Sinha & Ors.

Delhi High Court · (2023) 12 DEL CK 3828

Contempt of Courts Act, 1971-Section 2(b), 11, 12Customs Act, 1962-Section 2(34), 11, 46, 100, 102, 104, 105, 108, 110, 110A, 110AA, 111, 112, 113, 124, 132, 135(1)(a), 135(1)(b), 135(1)(c), 136(1), 137, 140Code of Criminal Procedure, 1973-Section 300, 482
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High Courts19 Dec 2023Dismissed

The New India Assurance Co Ltd Vs Ramesh Chowrasia & Ors.

Delhi High Court · (2023) 12 DEL CK 3913

National Legal Services Authority (Lok Adalat) Regulations, 2009-Regulation 9, 13, 17, 17(5)Code of Civil Procedure, 1908-Order XXIII Rule 3Legal Services Authority Act, 1987-Section 19, 20, 20(5), 21, 22, 22(1)
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