High Courts19 Jan 2024Allowed
Ramesh Chander Vs Assistant Commissioner Of Goods And Service Tax, Dwarka Division, CGST Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4216
Central Goods and Services Tax Act, 2017-Section 29(2)
COURT ARCHIVE
Delhi High Court judgments
1,35,042 judgments · page 1,450 of 6,753
High Courts19 Jan 2024Dismissed
Maksood Ahmad Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4263
Code of Criminal Procedure, 1973-Section 164, 164(5A), 164A, 161, 173, 320, 482Constitution of India-Article 226, 227, 142, 25Indian Penal Code, 1860-Section 376, 376(1), 376(2), 506, 328, 354, 354A, 354B, 354C, 354D, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 509
High Courts19 Jan 2024Dismissed
R. Krishnamurthy And Co. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3653
Constitution of India-Article 14, 226Contract Act-Section 5
High Courts19 Jan 2024Disposed Of
Infiniti Retail Limited Vs M/s Croma -Share & Ors.
Delhi High Court · (2024) 01 DEL CK 3646
Companies Act-Section 5 (1)Code of Civil Procedure, 1908-Order VIII Rule 10
High Courts19 Jan 2024Disposed Of
Veer Singh & Ors. Vs The Chairman NDMC & Ors.
Delhi High Court · (2024) 01 DEL CK 3626
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Clause (e) of Paragraph 3 of the First Schedule, Section 21 read with the First Schedule, 3 (3)
High Courts19 Jan 2024Disposed Of
Ajay Budaniya Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3587
High Courts19 Jan 2024Allowed
Oriental Bank Of Commerce Vs Shri Raj Kumar Bansal
Delhi High Court · (2024) 01 DEL CK 3556
Constitution of India-Article 226, 227, 14, 19(1)(g), 19(6)Banking Regulations Act, 1949Indian Penal Code-Sections 498, 406
High Courts19 Jan 2024Allowed
Jai Sharma & Anr. Vs Ramwati & Anr.
Delhi High Court · 2023 INSC 1075
Code of Civil Procedure, 1908-Section 151, Order VII Rule 14, VII Rule 11
High Courts19 Jan 2024Dismissed
Maksood Ahmad Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 0144
Constitution of India, 1950 — Article 25, 226, 227Code of Criminal Procedure, 1973 — Section 161, 164, 164A, 164(5A), 173, 320, 482Indian Penal Code, 1860 — Section 328, 376, 506
High Courts19 Jan 2024Disposed Of
Sanjeev Maggu Vs Commissioner Of Customs Air Cargo Complex Exports, New Custom House, New Delhi
Delhi High Court · (2024) 01 DEL CK 0141
Customs Act, 1962 — Section 72
High Courts19 Jan 2024Disposed Of
Deepak Aggarwal And Anr Vs Gyan Chand Since Deceased Through Lrs
Delhi High Court · (2024) 01 DEL CK 0140
Code of Civil Procedure, 1908 — Section 151, Order 47 Rule 1, Order 43 Rule 1(k), Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5, 14
High Courts19 Jan 2024Allowed
Jai Sharma & Anr. Vs Ramwati & Anr
Delhi High Court · (2024) 01 DEL CK 0139
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 7 Rule 14
High Courts19 Jan 2024Disposed Of
Ratna Devi Vs State (Govt. Of Nct) Delhi & Ors
Delhi High Court · (2024) 01 DEL CK 0137
High Courts19 Jan 2024Dismissed
Taha Taufiq Vs Narcotics Control Bureau New Delhi
Delhi High Court · (2024) 01 DEL CK 0136
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 23(c), 24, 25, 27A, 29, 37, 37(1)(b)(ii), 67
High Courts19 Jan 2024
Jitender Vs Union Of India And Ors.
Delhi High Court · (2024) 01 DEL CK 0135
Constitution of India, 1950 — Article 226, 227
High Courts19 Jan 2024Dismissed
Santra Devi B.Ed. College Through Harilal Yogi Manav Seva Sansthan Vs National Council For Teacher Education & Anr.
Delhi High Court · (2024) 01 DEL CK 0134
National Council for Teacher Education Rules, 1997 — Rule 10(1)National Council for Teachers Education Act, 1993 — Section 18(1), 18(2)
High Courts19 Jan 2024Dismissed
Angoori Devi Vs Jagdish
Delhi High Court · (2024) 01 DEL CK 0133
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 27Evidence Act, 1872 — Section 68Indian Succession Act, 1925 — Section 63, 63(c)
High Courts19 Jan 2024Disposed Of
Aashish Gupta Vs Union Of India & Anr
Delhi High Court · (2024) 01 DEL CK 0132
High Courts19 Jan 2024Dismissed
Guru Nanak Public School & Anr. Vs Ruchi Malhotra & Anr
Delhi High Court · (2024) 01 DEL CK 0131
Delhi School Education Act, 1973 — Section 3(3)(a), 8(1), 8(3), 8(4), 8(5), 9, 11, 12, 14
High Courts19 Jan 2024Disposed Of
Ramesh Chander Vs Assistant Commissioner Of Goods And Service Tax, Dwarka Division, CGST Delhi & Anr
Delhi High Court · (2024) 01 DEL CK 0130
Central Goods and Services Tax Act, 2017 — Section 29(2)