High Courts19 Jan 2024Disposed Of
Pinky Yadav Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2024) 01 DEL CK 0125
Constitution of India, 1950 — Article 226Administrative Tribunal Act, 1965 — Section 14
COURT ARCHIVE
Delhi High Court judgments
1,35,042 judgments · page 1,451 of 6,753
High Courts19 Jan 2024Disposed Of
Neena Yadav Vs Govt Of Nct Of Delhi And Anr
Delhi High Court · (2024) 01 DEL CK 0124
Constitution of India, 1950 — Article 226Administrative Tribunal Act, 1965 — Section 14
High Courts19 Jan 2024Dismissed
Bharat Yadav Vs State (Govt. Of Nct Of Delhi) And Ors
Delhi High Court · (2024) 01 DEL CK 0123
Code of Criminal Procedure, 1973 — Section 41(1)(ba), 82, 161, 438Indian Penal Code, 1860 — Section 34, 120B, 302, 336Arms Act, 1959 — Section 25, 27
High Courts19 Jan 2024Dismissed/Allowed
Directorate General Of GST Intelligence Vs Manish Goyal
Delhi High Court · (2024) 01 DEL CK 0122
Central Goods and Services Tax Act, 2017 — Section 70, 132(1)(b), 132(1)(c), 136
High Courts19 Jan 2024Dismissed
R. Krishnamurthy And Co. Vs Municipal Corporation Of Delhi & Anr
Delhi High Court · (2024) 01 DEL CK 0121
Constitution of India, 1950 — Article 14, 226
High Courts19 Jan 2024Dismissed
Raman Abrol Vs State, Government Of National Capital Territory Of Delhi
Delhi High Court · (2024) 01 DEL CK 0120
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420
High Courts19 Jan 2024Dismissed
Khushal Singh @Gangu Vs State Of Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0119
Code of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 354D, 509Protection of Children from Sexual Offences Act, 2012 — Section 8, 12
High Courts19 Jan 2024Allowed
Sushil Kumar Vs Vijay Kumar Gupta & Ors
Delhi High Court · (2024) 01 DEL CK 0118
Code of Civil Procedure, 1908 — Section 10
High Courts19 Jan 2024Allowed
Harish Gupta Vs Pradeep Gupta & Ors.
Delhi High Court · (2024) 01 DEL CK 0117
High Courts19 Jan 2024Dismissed
Ajay Budaniya Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 0116
High Courts19 Jan 2024Disposed Of
Sapna Paul Vs Rohin Paul
Delhi High Court · (2024) 01 DEL CK 0115
Constitution of India, 1950 — Article 227Protection of Women from Domestic Violence Act, 2005 — Section 2(a), 12, 22, 23, 28, 29Code of Criminal Procedure, 1973 — Section 6, 7, 9, 311, 397, 401
High Courts19 Jan 2024Dismissed
Directorate General Of GST Intelligence Vs Jitender Kumar
Delhi High Court · (2024) 01 DEL CK 0114
Constitution of India, 1950 — Article 226Central Goods and Services Tax Act, 2017 — Section 69, 70, 132(1)(b), 132(1)(c)Code of Criminal Procedure, 1973 — Section 438
High Courts19 Jan 2024Allowed/Allowed/Dismissed
Directorate General Of GST Intelligence Vs Chaman Goel
Delhi High Court · (2024) 01 DEL CK 0113
Constitution of India, 1950 — Article 226Central Goods and Services Tax Act, 2017 — Section 69, 70, 132, 132(1)(b), 132(1)(c)Code of Criminal Procedure, 1973 — Section 438
High Courts19 Jan 2024Allowed
Ram Nath Vs Delhi Development Authority
Delhi High Court · (2024) 01 DEL CK 0108
High Courts18 Jan 2024Dismissed
Shailendra Pathak Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3663
Constitution of India-Article 226, 14, 16, 16(1), 16(4), 15(3)Right to Information Act, 2005Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 33
High Courts18 Jan 2024Dismissed
Sarla Sharma Vs Delhi Niwas CGHS Ltd. & Anr.
Delhi High Court · (2024) 01 DEL CK 3683
Constitution of India-Article 226Delhi Cooperative Societies Act, 2003-Section 116, 105, 40, 70DCS Rules-Rule 19
High Courts18 Jan 2024Dismissed
Mr. Kunaal Prasad Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3684
Letters Patent Act, 1865-Clause X
High Courts18 Jan 2024Dismissed
Mukesh Saini Vs Madan Lal Saini (Since Deceased) Through His Lrs. & Ors.
Delhi High Court · (2024) 01 DEL CK 3687
Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2Partition Act, 1893-Section 2, 3
High Courts18 Jan 2024Dismissed
Laxmi Narain & Ors. Vs Vishal Moondhra & Ors.
Delhi High Court · (2024) 01 DEL CK 3703
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)
High Courts18 Jan 2024Dismissed
Saurabh Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3716
Constitution of India-Article 226, 14