High Courts19 Jan 2024Allowed
Praveen Kumar Jain Vs Rajesh Sharma & Anr.
Delhi High Court · (2024) 01 DEL CK 3905
Arbitration & Conciliation Act 1996-Section 37(2)(a), 16, 11
COURT ARCHIVE
Delhi High Court judgments
1,34,980 judgments · page 1,449 of 6,749
High Courts19 Jan 2024Dismissed
Mukesh Sain & Ors. Vs Pragati Power Corporation Limited & Ors.
Delhi High Court · (2024) 01 DEL CK 3916
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Companies Act, 1956-Sections 391-394
High Courts19 Jan 2024Disposed Of
Aashish Gupta Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3970
High Courts19 Jan 2024Dismissed
Angoori Devi Vs Jagdish
Delhi High Court · (2024) 01 DEL CK 3963
Code of Civil Procedure, 1908-Section 100, 151, Order XLI Rule 27Indian Evidence Act-Section 68Indian Succession Act-Section 63
High Courts19 Jan 2024Dismissed
Smt. Santra Devi B.Ed. College Through Harilal Yogi Manav Seva Sansthan Vs National Council For Teacher Education & Anr.
Delhi High Court · (2024) 01 DEL CK 3962
National Council for Teachers Education Act, 1993-Section 18(1), 18(2), 14, 15, 17NCTE Rules, 1997-Rule 10(1)
High Courts19 Jan 2024Allowed
Sushil Kumar Vs Vijay Kumar Gupta & Ors.
Delhi High Court · (2024) 01 DEL CK 4006
CPC-Section 10
High Courts19 Jan 2024Allowed
Shri Harish Gupta Vs Shri Pradeep Gupta & Ors.
Delhi High Court · (2024) 01 DEL CK 4004
High Courts19 Jan 2024Allowed
Ram Nath Vs Delhi Development Authority
Delhi High Court · (2024) 01 DEL CK 4008
High Courts19 Jan 2024Dismissed
Jeevan Lal Singhal Vs State & Anr.
Delhi High Court · (2024) 01 DEL CK 4059
Code of Criminal Procedure, 1973-Section 200, 482Indian Penal Code, 1860-Section 384, 406, 506, 420, 405, 415Negotiable Instruments Act, 1881-Section 138
High Courts19 Jan 2024
Sebastian Thomas Vs M/s Vinculum Solutions Pvt Ltd & Ors
Delhi High Court · (2024) 01 DEL CK 4110
Code of Civil Procedure, 1908-Order XXXIII Rule 2, Rule 3, 4, Section 151
High Courts19 Jan 2024
Shobha Aggarwal & Ors. Vs Krishan Kumar & Anr.
Delhi High Court · (2024) 01 DEL CK 4109
Code of Civil Procedure, 1908-Order I Rule 10, Section 151, XXXIX Rules 1 & 2, XXXIX Rule 4, VI Rule 17Partition Act, 1893-Section 6(1)Hindu Succession Act-Section 8
High Courts19 Jan 2024Disposed Of
Vishal Kapoor Vs Preeti Kapoor
Delhi High Court · (2024) 01 DEL CK 4108
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)IPC-Section 498-A, 406, 34
High Courts19 Jan 2024Disposed Of
Bharat Heavy Electricals Limited Vs Ethioipian Electric Power Corp. & Ors.
Delhi High Court · (2024) 01 DEL CK 4107
Delhi High Court (Original Side) Rules, 2018-Chapter XXIII, Chapter XXIII Rule 5Code of Civil Procedure-Order XX Rule 6, XX Rule 7, Appendix-DIndian Evidence Act, 1872-Section 65B
High Courts19 Jan 2024Allowed
Miss Tejaswee Vs Sh Samumder Singh & Ors.
Delhi High Court · (2024) 01 DEL CK 4105
Limitation Act-Section 5CPC, 1908-Section 151, Order VI Rule 17, VII Rule 11, I Rule 10(2)Land Reforms Act-Section 33
High Courts19 Jan 2024
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 4120
High Courts19 Jan 2024Dismissed
Taha Taufiq Vs Narcotics Control Bureau New Delhi
Delhi High Court · (2024) 01 DEL CK 4178
NDPS Act-Sections 22(c), 23(c), 24, 25, 27A, 29, 37, 37(1)(b)(ii), 67Cr.P.C.-Section 439
High Courts19 Jan 2024Dismissed
Khushal Singh @Gangu Vs State of NCT of Delhi
Delhi High Court · (2024) 01 DEL CK 4169
Cr.P.C.-Section 438, 164IPC-Sections 354, 354A, 354D, 509, 323, 341, 34POCSO Act-Sections 8, 12
High Courts19 Jan 2024
Jitender & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 4167
Constitution of India-Article 226, 227
High Courts19 Jan 2024Dismissed
Raman Abrol Vs The State, Government Of National Capital Territory Of Delhi
Delhi High Court · (2024) 01 DEL CK 4163
Cr.P.C.-Section 439IPC-Sections 420, 120B, 34
High Courts19 Jan 2024Dismissed
Guru Nanak Public School & Anr. Vs Ruchi Malhotra & Anr.
Delhi High Court · (2024) 01 DEL CK 4191
Delhi School Education Act, 1973-Section 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 11, 12, 14, Chapter IVConstitution of India-Article 30(1), 14