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Delhi High Court judgments

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High Courts22 Jan 2024Dismissed

M/S Deora Cable Natworks Vs Den Network Ltd

Delhi High Court · (2024) 01 DEL CK 0142

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3)Telecom Regulatory Authority of India Act, 1997 — Section 16(1)
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High Courts22 Jan 2024Dismissed

Dhruv Kumar Sinha Vs Raj Bala Tanwar

Delhi High Court · (2024) 01 DEL CK 0129

Code of Civil Procedure, 1908 — Section 151, Order 12 Rule 6, Order 6 Rule 17Commercial Courts Act, 2015 — Section 12AEvidence Act, 1872 — Section 65B
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High Courts22 Jan 2024Disposed Of

Shibu Soren Vs Lokpal Of India & Anr.

Delhi High Court · (2024) 01 DEL CK 0127

Constitution of India, 1950 — Article 226Lokpal and Lokayuktas Act, 2013 — Section 3, 3(3)(b), 20, 20(1), 20(1)(a), 20(2), 20(3), 20(3)(a), 20(4), 46, 46(1), 47, 53Prevention of Corruption Act, 1988 — Section 13(1)(b)
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High Courts19 Jan 2024Partly Allowed

Directorate General Of GST Intelligence Vs Chaman Goel

Delhi High Court · (2024) 01 DEL CK 3878

Central Goods and Services Tax Act, 2017-Section 69, 70, 132, 132(1)(a), 132(1)(b), 132(1)(c), 132(1)(d), 132(1)(i), 132(5), Explanation to Section 132Code of Criminal Procedure, 1973-Section 438Constitution of India-Article 226
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High Courts19 Jan 2024Disposed Of

Sapna Paul Vs Rohin Paul

Delhi High Court · (2024) 01 DEL CK 3882

Protection of Women from Domestic Violence Act, 2005-Section 12, 22, 2(a), 18, 28, 29, 23, 19, 20, 21, 31Code of Criminal Procedure, 1973-Section 311, 397, 401, 482, 6, 7, 9Constitution of India-Article 227
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