High Courts15 May 2026

Jagabandhu Jena Vs State of NCT of Delhi

Delhi High Court · (2026) 05 DEL CK 2505

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415, 528Protection of Children from Sexual Offences Act, 2012-Section 5(m), 6Code of Criminal Procedure, 1973-Section 207, 313(1)(b), 232, 164
High Courts15 May 2026Partly Allowed

Raj Kumar Rai @ Raju Kumar Ray Vs State

Delhi High Court · (2026) 05 DEL CK 2508

Criminal Procedure Code, 1973-Section 374(2), 207, 313(1)(b), 232Indian Penal Code, 1860-Section 376, 377, 506 (Part I), 376(2), 376(2)(f)(i), 506(II)Protection of Children from Sexual Offences Act, 2012-Section 6, 10