High Courts15 May 2026Disposed Of

Shivani Modi Vs Union Of India & Ors.

Delhi High Court · (2026) 05 DEL CK 1781

Constitution of India-Article 21, 14, 19, 19(1)(d), 51, 253, 141, 15, 226IPC-Section 120B, 420Prevention of Corruption Act-Sections 13(2), 13(1)(d)
High Courts15 May 2026Dismissed

Aditya Singh Vs State Nct Of Delhi

Delhi High Court · (2026) 05 DEL CK 0665

Bharatiya Nyaya Sanhita, 2023- Section 61(2), 204, 308(2), 319, 318(4), 336(3), 338, 340(2)Indian Penal Code, 1860- Section 120B, 170, 384, 416, 419, 420, 467, 468, 471
High Courts14 May 2026

Nasir Ahmad & Ors. Vs State Of Delhi

Delhi High Court · 2025 INSC 1192

Indian Penal Code, 1860-Sections 147, 148, 149, 302, 307, 308, 323, 34Code of Criminal Procedure, 1973-Sections 161, 162, 313Indian Evidence Act, 1872-Section 9