High Courts16 May 2026Allowed
Dayabati Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0671
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 144 of 5,824
High Courts16 May 2026Partly Allowed
Sohbat Sohbat Hussain Vs Ms Brahmputra Cargo Carriers P Ltd & Anr
Delhi High Court · (2026) 05 DEL CK 0670
Indian Penal Code, 1860- Section 279, 304AEmployee's Compensation Act, 1923- Section 30
High Courts16 May 2026Allowed
Rohit Negi Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0669
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Rahul Indora And Ors Vs State Of Not Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0668
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Sanjeev Bansal Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0667
Indian Penal Code, 1860- Section 354, 506, 509
High Courts16 May 2026Dismissed
State (Nct Of Delhi) Vs Mahavir Singh
Delhi High Court · (2026) 05 DEL CK 0662
Code of Criminal Procedure, 1973- Section 207, 251, 255(1), 313(1)(b), 378Indian Penal Code, 1860- Section 279, 299, 300, 304AMotor Vehicles Act, 1988- 134, 187
High Courts16 May 2026Dismissed
Rajesh Vs State
Delhi High Court · (2026) 05 DEL CK 0661
Code of Criminal Procedure, 1973- Section 164, 207, 232, 313(1)(b), 374(2), 482Indian Penal Code, 1860- Section 302, 354, 354AProtection of Children from Sexual Offences Act, 2012- Section 7, 8, 9(m), 10
High Courts16 May 2026Dismissed
Nabi Hasan Vs State (Govt.Of Nct) Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0660
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 415(2), 528Code of Criminal Procedure, 1973- Section 207, 232, 313(1)(b)Indian Penal Code, 1860- Section 376, 377, 511
High Courts15 May 2026
Directorate Of Publicity And Public Relations & Ors. Vs Asha Sharma
Delhi High Court · (2026) 05 DEL CK 2235
High Courts15 May 2026Allowed
Raj Mahato Vs The State Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 2278
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438, 82Bharatiya Nyaya Sanhita, 2023-Section 108, 338, 238
High Courts15 May 2026
Rudal @ Rudal Gupta Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2468
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123 (c), 124-A
High Courts15 May 2026
Ravinder Singh Vs Regoshin Healthcare Pvt Ltd & Ors.
Delhi High Court · (2026) 05 DEL CK 2469
Code of Civil Procedure, 1908-Order VII Rule 10, Section 20, 20(b), 20(c), 22, XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 134Copyright Act, 1957-Section 62
High Courts15 May 2026
Smt. Santar Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2471
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 124-ACrPC-Section 340
High Courts15 May 2026
Om Prakash & Anr. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2476
Railways Act, 1989-Sections 123(c), 124ARailway Claims Tribunal Act, 1987-Section 23CrPC-Section 175
High Courts15 May 2026
Glaxosmithkline Pharmaceuticals Limited Vs Walter Healthcare Private Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 2486
Companies Act, 1913Trade Marks Act, 1999-Section 2(1)(zg), 11(6), 11(6)(i), 11(6)(ii), 11(6)(iii), 11(6)(iv), 11(6)(v), 11(7)
High Courts15 May 2026
Uma Shankar Singh & Anr. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2487
Railways Act, 1989-Section 123(c)
High Courts15 May 2026
Aarti & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2488
Railways Act, 1989-Section 124-A, 123(c)(2)Railways Claims Tribunal Act, 1987-Section 23
High Courts15 May 2026
Mr Rahul Mehta & Anr. Vs Delhi Development Authority
Delhi High Court · (2026) 05 DEL CK 2495
Constitution of India-Articles 226, 227Right to Information Act, 2005
High Courts15 May 2026
Rayner Surgical Ireland Limited Previously Omeros Corporation Vs The Deputy Controller Of Patents And Designs
Delhi High Court · (2026) 05 DEL CK 2516
Patents Act, 1970-Section 117A, 2(1)(ja), 2(1)(j), 3(e)