High Courts18 May 2026Dismissed
Narender Kumar Gola Vs Kishitiz Goel & Anr
Delhi High Court · (2026) 05 DEL CK 0685
Code of Civil Procedure, 1908- Section 96, Order 41 Rule 1Contract Act, 1872- Section 62Evidence Act, 1872- Section 91, 92
COURT ARCHIVE
Delhi High Court judgments
1,16,449 judgments · page 143 of 5,823
High Courts18 May 2026Dismissed
M/s Sethi Leasing And Finance Co. Through Its Proprietor Sh. Des Raj Sethi Vs Shiv Kumar Pasrija & Anr.
Delhi High Court · (2026) 05 DEL CK 0684
Code of Civil Procedure, 1908- Section 34, 96Negotiable Instruments Act, 188- Section 79
High Courts18 May 2026Allowed
M/s BSES Yamuna Power Ltd Vs Vinod Kumar
Delhi High Court · (2026) 05 DEL CK 0683
Constitution of India, 1950- Article 14, 16, 226
High Courts18 May 2026Disposed Of
Moolchand Khairati Ram Hospita Vs Vijender Singh & Ors
Delhi High Court · (2026) 05 DEL CK 0682
Constitution of India, 1950- Article 226Code of Civil Procedure, 1908- Section 151Industrial Disputes Act, 1947- Section 17B, 33A, 33(2)(b), 33(3), 33(C)(2)
High Courts18 May 2026Dismissed
M/s R C Sood & Co Developers Pvt Ltd Vs Sharad Maheshwari & Anr
Delhi High Court · (2026) 05 DEL CK 0681
Code of Civil Procedure, 1908- Section 96, Order 41Contract Act, 1872- Section 74
High Courts18 May 2026Allowed
Vicky Hari Babu & Ors. Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0680
Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4
High Courts18 May 2026Dismissed
Ashanand Saini@Anand Saini Vs State Nct Of Delhi And Ors
Delhi High Court · (2026) 05 DEL CK 0679
Constitution of India, 1950- Article 21, 300A
High Courts18 May 2026Allowed
M/s Sarvpriya Securities Pvt Ltd Vs M/s Ank Hotels Pvt Ltd
Delhi High Court · (2026) 05 DEL CK 0666
Arbitration and Conciliation Act, 1996- Section 16, 31(3), 34, 34(2)(a)(iv)Contract Act, 1872- Section 73, 74
High Courts16 May 2026
Court On Its Own Motion Vs Shiv Narayan Sharma Adv. & Ors.
Delhi High Court · (2026) 05 DEL CK 2403
Contempt of Courts Act, 1971-Section 2(c), 12, 19(3)Contempt of Courts (Delhi High Court) Rules, 2025-Rule 13(1)Constitution of India-Articles 14, 20(3), 21
High Courts16 May 2026
Sohbat Sohbat Hussain Vs Ms Brahmaputra Cargo Carriers P Ltd & Anr.
Delhi High Court · (2026) 05 DEL CK 2452
Employees' Compensation Act, 1923-Section 30Workman Compensation Act, 1923IPC-Sections 279, 304A
High Courts16 May 2026
Nabi Hasan Vs The State (Govt. Of Nct) Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2556
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Section 377, 511 read with Section 376Protection of Children from Sexual Offences Act, 2012-Section 6 read with Section 5, 4 and 6
High Courts16 May 2026
Manvendra Bhandari Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 1938
Indian Penal Code-Sections 498A/406/34Cr.P.C.-Section 125Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts16 May 2026Dismissed
Lt Col Bharat Singh, Sena Medal Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1858
Constitution of India-Articles 226 and 227, Part III, 226, 323-A, 323-B, 227, 227(4)Regulations for the ArmyArmy Order 45/2001/MS-Paragraph 22(b), Paragraph 26(c), Paragraphs 16 (a) and 18
High Courts16 May 2026Dismissed
Dr Virender Baboria Vs Union Of India And Anr
Delhi High Court · (2026) 05 DEL CK 0678
Constitution of India, 1950- Article 310, 311Central Civil Services (Pension) Rules, 2001- Rule 34, 42, 56(j)
High Courts16 May 2026Dismissed
Lt Col Bharat Singh, Sena Medal Vs Union Of India & Ors
Delhi High Court · (2026) 05 DEL CK 0677
Constitution of India, 1950- Article 226, 227, 227(4), 323A, 323BArmed Forces Tribunal Act, 2007- Section 30, 31
High Courts16 May 2026Disposed Of
Manvendra Bhandari Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 0676
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 125Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Dismissed
Jagdeep Singh @ Jagga & Ors Vs State Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0675
Indian Penal Code, 1860- Section 147, 149, 188, 285, 300, 307, 436
High Courts16 May 2026Allowed
Naval Kishore And Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 0674
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Chandan Kumar And Anr. Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0673
Indian Penal Code, 1860- Section 34, 406, 498A, 506
High Courts16 May 2026Allowed
Raj Kumar & Ors Vs State Of Nct Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0672
Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4