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Delhi High Court judgments

1,31,711 judgments · page 1,382 of 6,586

High Courts28 Feb 2024Disposed Of

Vishwajeet Singh Vs State (NCT Of Delhi)

Delhi High Court · (2024) 02 DEL CK 4497

Code of Criminal Procedure, 1973-Section 439, 482, 309, 436, 437, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 20/61/85, 50, 52A, 20, 20(c), 29, 37, 42(1), 42, 42(2), 53, 43, 52, 41, 41(1), 41(2), 44, 36(1), 37(1)(b)(ii), 52A(1), 52A(2), 52A(3), 52A(4), 52(1), 52(2), 52(3), 52(4)Constitution of India-Article 14, 19, 21
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High Courts28 Feb 2024Allowed

Vimal Tyagi Vs Doli Tyagi

Delhi High Court · (2024) 02 DEL CK 4542

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)Code of Civil Procedure, 1908-Section 151, Order XLI Rule 27
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High Courts28 Feb 2024

Pradeep Kumar Aggarwal Vs Shri Praveen Aggarwal & Ors.

Delhi High Court · (2024) 02 DEL CK 4545

Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151, Order VIII Rule 1, IX Rule 7, I Rule 10Delhi High Court (Original Side) Rules, 2018-Rule 5 Chapter 2, Chapter VII Rule 4, Chapter VII Rule 5, Chapter I Rule 16
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High Courts28 Feb 2024Allowed

Sandeep Singh Vs Jagwanti @ Nidhi

Delhi High Court · (2024) 02 DEL CK 3960

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib), 9IPC-Sections 498-A, 406, 506
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