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Delhi High Court judgments

1,31,711 judgments · page 1,380 of 6,586

High Courts29 Feb 2024Dismissed

Pawan Kumar @ Monu Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2024) 02 DEL CK 3780

Code of Criminal Procedure, 1973-Section 439, 161, 164Indian Penal Code, 1860-Sections 376, 370, 363, 323, 342, 506, 509Protection of Children from Sexual Offences Act, 2012-Sections 6, 17
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High Courts29 Feb 2024Dismissed

Maj. Pankaj Rai Vs M/S NIIT Ltd

Delhi High Court · (2024) 02 DEL CK 0126

Arbitration and Conciliation Act, 1996 — Section 34, 34(2A)Consumer Protection Act, 1986 — Section 2(1)(r)
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High Courts29 Feb 2024Dismissed

Nomil Rana Vs Union Of India And Ors.

Delhi High Court · (2024) 02 DEL CK 0123

Central Industrial Security Force Rules, 2001 — Rule 25, 25(2), 26, 26(4)Indian Penal Code, 1860 — Section 323, 324, 452, 504Code of Criminal Procedure, 1973 — Section 482
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