COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,378 of 6,586

High Courts29 Feb 2024Allowed

Indus Sor Urja Private Limited Vs Indian Bank

Delhi High Court · (2024) 02 DEL CK 4086

Indian Contract Act, 1872-Section 171Prevention of Money Laundering Act, 2002Banking Companies (Acquisition and Transfer of Undertakings) Act V of 1970

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High Courts29 Feb 2024Disposed Of

Adarsh Enclave Residents Welfare Association (Regd) Vs Government Of NCT Of Delhi

Delhi High Court · (2024) 02 DEL CK 4047

Constitution of India-Article 226

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High Courts29 Feb 2024Disposed Of

Devki Devi Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 4045

Constitution of India, 1950-Article 226

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High Courts29 Feb 2024Disposed Of

Rakesh Kumar Vs Jawaharlal Nehru University

Delhi High Court · (2024) 02 DEL CK 4044

Constitution of India-Article 226

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High Courts29 Feb 2024Allowed

Ratul Puri Vs Bank Of Baroda

Delhi High Court · (2024) 02 DEL CK 4118

Constitution of India-Article 226, 19(1)(g), 21Insolvency & Bankruptcy Code, 2016-Section 7, 29-ABanking Regulation Act, 1949-Sections 21, 35A

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High Courts29 Feb 2024Allowed

Nita Puri Vs Punjab National Bank

Delhi High Court · (2024) 02 DEL CK 4125

Constitution of India-Article 226

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High Courts29 Feb 2024Dismissed

ITC Limited Vs The Deputy Registrar Of Trade Marks & Ors.

Delhi High Court · (2024) 02 DEL CK 4128

Trade Marks Act, 1999-Section 131, 131(2), 21, 21(1), 21(2), 21(4)Trade Marks Rules, 2002-Rule 49, 50, 50(1), 50(2), 51, 52, 53, 101, 105Trade Marks Rules, 2017-Rule 45, 48, 109

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High Courts29 Feb 2024Disposed Of

Moinuddin Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 4176

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High Courts29 Feb 2024Disposed Of

M/s The New India Assurance Co Ltd Vs Sukhpal Kaur & Ors

Delhi High Court · (2024) 02 DEL CK 4188

Motor Vehicles Act, 1988-Section 173, 169, 2(9), 2(30), 2(19), Chapter II

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High Courts29 Feb 2024Disposed Of

M/s Dream Events Through Its Proprietor Mohan Vs Assistant Commissioner Of Central Goods And Service Tax, Rohini Division, West Delhi & Anr.

Delhi High Court · (2024) 02 DEL CK 4238

Central Goods and Services Tax Act, 2017-Section 29(2)Central Goods and Services Tax Rules, 2017-Rule 86(B), 23

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High Courts29 Feb 2024Disposed Of

Pankaj Kumar Kataria Vs Addl Commissioner Of CGST & Anr.

Delhi High Court · (2024) 02 DEL CK 4243

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High Courts29 Feb 2024Disposed Of

Gaurav Bansal Vs Commissioner Of GST & Anr.

Delhi High Court · (2024) 02 DEL CK 4244

Central Goods and Services Tax Act, 2017-Section 29(2), 29

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High Courts29 Feb 2024Dismissed

Surender Kumar Vs Anita Chhabra & Ors.

Delhi High Court · (2024) 02 DEL CK 4164

Constitution of India, 1950-Article 227Code of Civil Procedure, 1908-Order VI Rule 17, VI Rule 7, VII Rule 14, VII Rule 14(3), VII Rule 11, XI Rule 1(5), XI Rule 11(5), XI Rule 1(1)Commercial Courts Act, 2015-Order XI Rule 5

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High Courts29 Feb 2024Disposed Of