High Courts28 Feb 2024Dismissed
M/S Bajaj Healthcare Ltd Vs Union Of India & Anr.
Delhi High Court · (2024) 02 DEL CK 4021
Constitution of India-Articles 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,381 of 6,586
High Courts28 Feb 2024Dismissed
M/s Ottimo Visuals Vs M/s Essel Housing Pvt Ltd
Delhi High Court · (2024) 02 DEL CK 3986
Arbitration and Conciliation Act, 1996-Section 34, 8, Sub-section (1) of Section 8, Sub-section (3) of Section 8Haryana Apartment Ownership Act, 1983
High Courts28 Feb 2024Disposed Of
Parvinder Singh @ Kallu @ Rinku Vs The State (NCT Of Delhi)
Delhi High Court · (2024) 02 DEL CK 4099
Cr.P.C.-Section 439, 161IPC-Section 302, 392, 394, 397, 411, 201, 354, 345-A, 506
High Courts28 Feb 2024Disposed Of
Harneet Singh Chawla Vs State
Delhi High Court · (2024) 02 DEL CK 4100
CrPC-Section 439, 161IPC-Section 302, 279, 337, 338, 304A, 300, 304 Part IIMotor Vehicles Act, 1988-Sections 146, 194, 196, 3, 129, 181, 194D
High Courts28 Feb 2024Dismissed
Raj Kumar Vs Union Bank Of India
Delhi High Court · (2024) 02 DEL CK 4050
Constitution of India-Article 226, 227Corporation Bank Officer Employees (Discipline and Appeal) Regulations, 1982-Regulation 4(h), 18Corporation Bank Officer Employees' (Conduct) Regulations 1982-Regulation 3(1), 24
High Courts28 Feb 2024Dismissed
Swati Gupta & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4048
Constitution of India-Article 226
High Courts28 Feb 2024Disposed Of
Vandana Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4046
High Courts28 Feb 2024Dismissed
Ex.Navik.Ck. Santosh Kumar Vs UOI & Ors.
Delhi High Court · (2024) 02 DEL CK 4155
Coast Guard Act, 1978-Section 34(a), 57, 79Coast Guard (Discipline) Rules, 1983-Rules 18, 19, 20, 21, 23, 24 and 26; Rule 19(2)(C); Rule 23(4); Rule 24(3)Constitution of India-Article 226, 21, 33, 266
High Courts28 Feb 2024
Ms. Sujata Kohli Vs Rajiv Khosla
Delhi High Court · (2024) 02 DEL CK 4159
Contempt of Courts Act, 1971-Section 15, 2(c), 15(c)Cr.P.C-Section 327
High Courts28 Feb 2024Dismissed
State Vs Kapiladdin Mandal
Delhi High Court · (2024) 02 DEL CK 4161
IPC-Section 376Protection of Children from Sexual Offences Act, 2012-Section 6Cr.P.C.-Section 164, 294, 313, 161
High Courts28 Feb 2024Dismissed
Sudershan Vs Kiran Bakhla & Ors.
Delhi High Court · (2024) 02 DEL CK 4187
Motor Vehicles Act, 1988-Section 173, 3, 181, 166, 140Indian Penal Code, 1860-Section 279, 304-ACode of Civil Procedure, 1908-Order XXI Rule 1
High Courts28 Feb 2024Disposed Of
Oriental Insurance Company Ltd. Vs Anil Kumar & Ors
Delhi High Court · (2024) 02 DEL CK 4190
Indian Penal Code, 1860-Section 379, 338
High Courts28 Feb 2024Disposed Of
M/s. Nirmal Metal Trading Company (Through Its Proprietor Sh. Nirmal Kumar) Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4240
Central Goods and Services Tax Act, 2017-Section 29(2)(e), 29(2), 29
High Courts28 Feb 2024Disposed Of
M/S Vaidya Industries Vs Govt E Marketing & Ors.
Delhi High Court · (2024) 02 DEL CK 4265
High Courts28 Feb 2024Disposed Of
Ikram Husain @ Akram Hussain & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4345
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A/406/34Dowry Prohibition Act-Section 4
High Courts28 Feb 2024Disposed Of
Sumit & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4348
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts28 Feb 2024Disposed Of
Satya Prakash Shrivastav & Ors. Vs The State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2024) 02 DEL CK 4349
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts28 Feb 2024Disposed Of
Parneet Singh Chawla & Ors. Vs State Govt. Of NCT Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4350
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34, 354AHindu Marriage Act-Section 13B(2)
High Courts28 Feb 2024Disposed Of
Gaurav Verma & Anr. Vs State of NCT of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4302
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts28 Feb 2024Disposed Of
Ankush Garg & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 4351
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)