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Judgment
4 paragraphs · 54 words
Tushar Rao Gedela, J.
[ The proceeding has been conducted through Hybrid mode ]
1.
In view of the judgement rendered in W.P.(C) 13727/2023, no order is called for in this present petition.
2.
In view of the above, the present petition with pending applications is disposed of, with no order as to costs.