High Courts27 Feb 2024Allowed

Mrs Kanti Singh & Ors. Vs Lords Mark Industries Pvt. Ltd & Anr.

Delhi High Court · (2024) 02 DEL CK 4251

Constitution of India-Article 227Code of Civil Procedure, 1908-Order V Rule 1, VI Rule 17, VII Rule 10, VII Rule 10A, VII Rule 11, VIII Rule 10, XVA, XV-A, XLVII Rule 1, Section 114Commercial Courts Act, 2015-Section 2(1)(c), 12, 12A, 15, 16, 18
High Courts27 Feb 2024Allowed

Capt Dinesh Ahluwalia Vs Roopa Ahluwalia

Delhi High Court · (2024) 02 DEL CK 4539

Special Marriage Act, 1954-Section 39(2), 27(1)(d)Family Courts Act, 1984-Section 19(1)Code of Civil Procedure, 1908-Order IX Rule 13, Section 151