High Courts26 Feb 2024Allowed

Rahul Gupta Vs Anil Kumar

Delhi High Court · (2024) 02 DEL CK 4252

Constitution of India-Article 227Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151, Order VIII Rule 1
High Courts26 Feb 2024Disposed Of

Manminder Singh Vs Govt Of NCT Delhi

Delhi High Court · (2024) 02 DEL CK 4306

Code of Criminal Procedure, 1973-Section 438, 156(3), 340IPC-Section 420, 467, 468, 471, 466, 477A, 34, 406, 506Income Tax Act
High Courts26 Feb 2024Dismissed

Seema Rani Khakha Vs State (Govt. Of NCT Delhi)

Delhi High Court · (2024) 02 DEL CK 4435

Cr.P.C.-Section 57, 158, 161, 164, 167, 167(2), 170, 173, 173(1A), 173(2), 173(2)(h), 173(2)(i)(a) to (g), 173(5), 173(8), 175(5), 293, 482Protection of Children from Sexual Offences Act, 2012-Section 6, 21Indian Penal Code (45 of 1860)-Section 34, 120B, 302, 313, 323, 328, 376, 376(2)(n), 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 377, 506, 509
High Courts26 Feb 2024Disposed Of

Abhishek Verma Vs Enforcement Directorate

Delhi High Court · (2024) 02 DEL CK 4500

Code of Criminal Procedure, 1973-Section 482, 305Foreign Exchange Regulations Act, 1973-Section 8(3), 8(4), 56, 68, 50, 51Negotiable Instruments Act-Section 138, 141, 142
High Courts26 Feb 2024Dismissed

Sunil Bhareja Vs Shyam Lal Goel & Ors.

Delhi High Court · (2024) 02 DEL CK 4538

Code of Civil Procedure, 1908-Order VII Rule 11(a) and (d), XXXIX Rules 1 & 2Registration Act, 1908-Section 17Transfer of Property Act, 1882-Sections 5, 40, 53A, 54 and 55