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Judgment
2 paragraphs · 44 words
In a batch of connected matters, judgment dated 26.02.2024 passed by this Court in CONT.CAS(C) 131/2022 titled Mrs. Tejinder Pal Gujral v. S Manjinder Singh Sirsa & Ors and other connected matters, has been pronounced.
List on 12th August, 2024, before the Roster Bench.