High Courts16 Apr 2024Dismissed
Neetu Rani & Ors Vs Kishan Devi @ Kishori Devi
Delhi High Court · (2024) 04 DEL CK 4151
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,294 of 6,586
High Courts16 Apr 2024Allowed
Raja Ram Vs Sh Pawan Kumar Verma
Delhi High Court · (2024) 04 DEL CK 4099
Cr.P.C.-Section 482, 311, 397(2)Negotiable Instrument Act, 1881-Section 138IPC-Section 420
High Courts16 Apr 2024Disposed Of
Chet Ram Yadav & Anr. Vs State Of Delhi
Delhi High Court · (2024) 04 DEL CK 4096
Cr.P.C.-Section 374, 428, 313IPC-Sections 308/34, 308Probation of Offenders Act, 1958-Section 4
High Courts16 Apr 2024Dismissed
Nikhat Parveen @ Khusboo Khatun Vs Rafique @ Sillu
Delhi High Court · (2024) 04 DEL CK 4093
Cr.P.C.-Section 482, 311, 362Protection of Woman from Domestic Violence Act, 2005-Section 29
High Courts16 Apr 2024Disposed Of
Shahpur Jat Village Society Vs Commissioner Of Police & Ors.
Delhi High Court · (2024) 04 DEL CK 4071
High Courts16 Apr 2024Dismissed
Sh Sunny Sachdeva Vs ACP North RTI Cell & Anr.
Delhi High Court · (2024) 04 DEL CK 4069
High Courts16 Apr 2024Disposed Of
Jeetu Kanwar Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4067
High Courts16 Apr 2024Dismissed
Tata Power Delhi Distribution Limited Vs Amit Bansal
Delhi High Court · (2024) 04 DEL CK 4048
Code of Criminal Procedure, 1973-Section 378(3), 313Electricity Act, 2003-Section 135, 136, 137, 138, 140, 150, 151Indian Evidence Act, 1872-Section 45, 105, 106
High Courts16 Apr 2024Allowed
Prakash Vasant Ajgaonkar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4047
Code of Criminal Procedure, 1973-Section 397, 482, 223, 2, 262 to 265, 259, 421, 357Negotiable Instruments Act, 1881-Section 143A, 138, 141, 148, 139, 143Companies Act, 1956
High Courts16 Apr 2024Dismissed
Inder Goel Vs The State & Anr.
Delhi High Court · (2024) 04 DEL CK 4043
Code of Criminal Procedure, 1973-Section 482, 156(3), 200, 397(3)NDMC Rules
High Courts16 Apr 2024
Gaurav Bhatia Vs Naveen Kumar & Ors.
Delhi High Court · (2024) 04 DEL CK 4037
CPC, 1908-Order XXXIX Rules 1 & 2, Section 151Constitution of India-Article 19(2), 21, 14
High Courts16 Apr 2024Allowed
Microsoft Technology Licensing, LLC Vs Assistnat Controller Of Patents And Designs
Delhi High Court · (2024) 04 DEL CK 3972
Patents Act, 1970-Section 15, 3(k)Tribunal Reforms (Regulation and Conditions of Service) Ordinance, 2021Patent (Amendment) Act of 2002
High Courts16 Apr 2024
M/S. Kawatra Tents And Caterers Pvt. Ltd. Vs Delhi Urban Shelter Improvement Board (DUSIB)
Delhi High Court · (2024) 04 DEL CK 3969
DHC (Original Side) Rules, 2018Arbitration and Conciliation Act, 1996-Section 14(2), 15, 12(5), Seventh ScheduleDelhi Urban Shelter Improvement Board Act, 2010-Section 45
High Courts16 Apr 2024Disposed Of
M/s. RPJ Polymers Through Its Proprietor Sh. Rahul Jain Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3898
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts16 Apr 2024Allowed
M/S Rahul Packaging Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3896
Central Goods and Service Tax Act, 2017
High Courts16 Apr 2024Disposed Of
KNP Overseas Pvt. Ltd. Vs Principal Commissioner Of Customs (Export) & Ors.
Delhi High Court · (2024) 04 DEL CK 3895
High Courts16 Apr 2024Disposed Of
M/s Asian Traders Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 3894
Central Goods and Service Tax Act, 2017
High Courts16 Apr 2024Allowed
DMI Alternatives Private Limited Vs Additional Commissioner CGST Appeals 1 Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3892
Central Goods and Service Tax Act, 2017-Section 54, 77
High Courts16 Apr 2024Disposed Of
Ansh Telecom Through Its Proprietor Sarita Rani Vs Commissioner Of Dgst & Anr.
Delhi High Court · (2024) 04 DEL CK 3891
Central Goods and Services Tax Act, 2017-Section 39, 29(2), 29
High Courts16 Apr 2024Disposed Of
Sumeet Singh Legal Heir Of Late Sh. Mohinder Mohan Singh Proprietor Of M/s Saran Singh And Sons Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2024) 04 DEL CK 3889
Central Goods and Services Tax Act, 2017-Section 29, 29(2), 39