High Courts16 Apr 2024Dismissed
M/s Intelli Care Vs M/s Roots Multiclean Ltd
Delhi High Court · (2024) 04 DEL CK 4350
Code of Civil Procedure, 1908-Section 20, Order VII Rule 10
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,293 of 6,586
High Courts16 Apr 2024Disposed Of
M/S Scindia Potteries And Services Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4349
Code of Civil Procedure, 1908-Order XXIII Rule 3, XXII Rule 3, XXII Rule 9Limitation Act, 1963-Section 5Consumer Protection Act, 1986-Section 12(1)(c)
High Courts16 Apr 2024Allowed
Akshit Petrochem Pvt. Ltd. Through Its Director, Sh. Vivek Shanker Vs Govt. Of NCT Of Delhi Through Chief Secretary & Ors.
Delhi High Court · (2024) 04 DEL CK 4319
Central Goods and Services Tax Act-Section 73
High Courts16 Apr 2024Disposed Of
Ajay Agarwal & Anr. Vs Deputy Commissioner Central Goods And Services Tax Delhi North Daryaganj Range - 1 & Ors.
Delhi High Court · (2024) 04 DEL CK 4318
Central Goods and Services Tax Act, 2017-Section 29, 29(2)
High Courts16 Apr 2024Disposed Of
Decolene Fibers Pvt. Ltd. Vs Commissioner Dgst & Ors.
Delhi High Court · (2024) 04 DEL CK 4315
Central Goods and Services Tax Act, 2017-Section 73, 75(3)
High Courts16 Apr 2024
Rajeev Dagar Vs Mukesh Dagar
Delhi High Court · (2024) 04 DEL CK 4248
Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005
High Courts16 Apr 2024Disposed Of
Kamal Sharma & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4246
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts16 Apr 2024Disposed Of
Jaskaran Singh Gambhir & Ors. Vs State Of Delhi
Delhi High Court · (2024) 04 DEL CK 4243
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13 B(2)
High Courts16 Apr 2024Disposed Of
Gulshan & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4242
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts16 Apr 2024Disposed Of
Manpreet Singh & Ors. Vs State & Anr.
Delhi High Court · (2024) 04 DEL CK 4241
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts16 Apr 2024Allowed
P.K. Lamps Shade Vs Sudhanshu & Anr.
Delhi High Court · (2024) 04 DEL CK 4222
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25F, 2(oo)
High Courts16 Apr 2024Dismissed
Kamal Bhasin Vs Ghanshyam Kumar & Anr.
Delhi High Court · (2024) 04 DEL CK 4214
Contempt of Courts Act, 1971-Section 11, 12, 2(b)RTI Act-Section 8(1)(j), 8(1) and proviso to Section 8(1)Code of Civil Procedure
High Courts16 Apr 2024Dismissed
Jawaid Tauhidi Vs DTC
Delhi High Court · (2024) 04 DEL CK 4210
Constitution of India-Article 226
High Courts16 Apr 2024Dismissed
Central Public Works Department Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4209
Industrial Disputes Act, 1947-Section 17-B, 33CDelhi Land Reforms Act, 1954-Section 136Constitution of India-Article 226
High Courts16 Apr 2024
Shri Mukesh Kumar Jha & Ors. Vs Manohar Parrikar Institute For Defence Studies And Analyses
Delhi High Court · (2024) 04 DEL CK 4208
Societies Registration Act, 1860-Section 12, 14Government of India (Allocation of Business) Three Hundred and Fifty Third Amendment Rules, 2019Right to Information Act, 2005
High Courts16 Apr 2024
Maa Santoshi Pvt ITI & Anr. Vs Directorate General Of Training & Anr.
Delhi High Court · (2024) 04 DEL CK 4161
High Courts16 Apr 2024Disposed Of
Nishita Through Her Next Friend And Natural Father Mr. Raj Kumar & Ors. Vs K. R. Mangalam World School & Anr.
Delhi High Court · (2024) 04 DEL CK 4159
Right of Children to Free and Compulsory Education Act, 2009Delhi School Education Act, 1973Delhi School Education Rules, 1973
High Courts16 Apr 2024Disposed Of
Janata Shikshan Prasarak Mandals Womens B.Ed. College & Anr. Vs National Council For Teacher Education & Anr.
Delhi High Court · (2024) 04 DEL CK 4158
High Courts16 Apr 2024Disposed Of
Bharat Mata Saraswati Bal Mandir & Anr. Vs Central Board Of Secondary Education & Anr.
Delhi High Court · (2024) 04 DEL CK 4157
High Courts16 Apr 2024Allowed
Sachin Sharma Vs Richa Sharma
Delhi High Court · (2024) 04 DEL CK 4155
CPC-Section 24